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Acts
Dadra and Nagar Haveli
W
Dadra and Nagar Haveli Acts Starting With W
Dadra and Nagar Haveli act 8 of 1923 : The Workmen Compensation Act 1923
State:
Dadra and Nagar Haveli
Date:
4 Mar 1923
Department:
Department of Labour Enforcement Office
Dadra and Nagar Haveli act 45 of 1955 : The working journalists and other newspaper Employees (Conditions of Service) and Miscellaneous Provisions Act, 1955
State:
Dadra and Nagar Haveli
Date:
19 Dec 1955
Department:
Department of Labour Enforcement Office
Dadra and Nagar Haveli act 53 of 1972 : The Wildlife ( Protection) Act, 1972
State:
Dadra and Nagar Haveli
Date:
1 Sep 1972
Department:
Department of Forest and Environment
Ministry:
Ministry of Vidhai
Dadra and Nagar Haveli act 39 of 2006 : The Wildlife (Protection) Amendment Act, 2006
State:
Dadra and Nagar Haveli
Date:
25 Jan 2006
Department:
Department of Forest and Environment
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