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Acts
Chhattisgarh
W
Chhattisgarh Acts Starting With W
Chhattisgarh act 053 of 1912 : The Wild Birds and Animals Protection Act, 1912
State:
Chhattisgarh
Date:
18 Sep 1912
Department:
Department of FOREST
Chhattisgarh act 008 of 1923 : The Workmen Compensation Act, 1923
State:
Chhattisgarh
Date:
5 Mar 1923
Department:
Department of LABOUR
Chhattisgarh act 045 of 1955 : The Working Journalists and other Newspaper Employees (Conditions of Service) and Miscellaneous Provisions Act, 1955
State:
Chhattisgarh
Date:
20 Dec 1955
Department:
Department of LABOUR
Chhattisgarh act 058 of 1962 : The Warehousing Corporations Act 1962.
State:
Chhattisgarh
Date:
19 Dec 1962
Department:
Department of FOOD, CIVIL SUPPLIES AND CONSUMER PROTECTION
Ministry:
Ministry of State Government
Chhattisgarh act 053 of 1972 : The Wildlife (Protection) Act, 1972
State:
Chhattisgarh
Date:
9 Sep 1972
Department:
Department of FOREST
Chhattisgarh act 006 of 1974 : The WATER (PREVENTION AND CONTROL OF POLLUTION) ACT, 1974
State:
Chhattisgarh
Date:
23 Mar 1974
Department:
Department of HOUSING AND ENVIRONMENT
Ministry:
Ministry of State Government
Chhattisgarh act 043 of 1995 : The Waqf Act, 1995
State:
Chhattisgarh
Date:
22 Nov 1995
Department:
Department of TRIBAL WELFARE
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