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Acts
Chhattisgarh
T
Chhattisgarh Acts Starting With T
Chhattisgarh act 004 of 1882 : The Transfer of Property Act, 1882
State:
Chhattisgarh
Date:
17 Feb 1882
Department:
Department of LAW AND LEGISLATIVE AFFAIRS
Ministry:
Ministry of Parliamentary Affairs
Chhattisgarh act 029 of 1950 : The transfer of Prisoners Act, 1950
State:
Chhattisgarh
Date:
12 Apr 1950
Department:
Department of JAIL
Chhattisgarh act 011 of 1963 : The TRADE_UNION_Act 1963
State:
Chhattisgarh
Date:
24 May 1963
Department:
Department of LABOUR
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