Chhattisgarh Acts Starting With S

Chhattisgarh act 007 of 1887 : The Suits Valuation Act, 1887
State: Chhattisgarh Date: 11 Feb 1887 Department: Department of LAW AND LEGISLATIVE AFFAIRS
Chhattisgarh act 043 of 1954 : The Special Marriage Act, 1954
State: Chhattisgarh Date: 9 Oct 1954 Department: Department of LAW AND LEGISLATIVE AFFAIRS
Chhattisgarh act 074 of 1956 : The Central Sales Tax Act, 1956
State: Chhattisgarh Date: 21 Oct 1956 Department: Department of COMMERCIAL TAX
Chhattisgarh act 047 of 1963 : The Specific Relief Act, 1963
State: Chhattisgarh Date: 13 Dec 1963 Department: Department of LAW AND LEGISLATIVE AFFAIRS
Chhattisgarh act 054 of 1966 : The Seeds Act, 1966
State: Chhattisgarh Date: 29 Dec 1966 Department: Department of AGRICULTURE DEVELOPMENT AND FARMER WELFARE AND BIO-TECHNOLOGY
Chhattisgarh act 61 of 1972 : The Central Sales Tax (Amendment) Act, 1972
State: Chhattisgarh Date: 29 Nov 1972 Department: Department of COMMERCIAL TAX Ministry: Ministry of Law Department
Chhattisgarh act 011 of 1976 : The SALES PROMOTION EMPLOYEES (CONDITIONS OF SERVICE) ACT, 1976
State: Chhattisgarh Date: 25 Jan 1976 Department: Department of LABOUR Ministry: Ministry of Law Department
Chhattisgarh act 033 of 1989 : The Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989
State: Chhattisgarh Date: 11 Sep 1989 Department: Department of TRIBAL WELFARE
chhattisgarh act 013 of 2003 : Special Police Establishment (Repeal) Adhiniyam, 2003
State: Chhattisgarh
Chhattisgarh act 002 of 2007 : The Scheduled Tribes and Other Traditional Forest Dwellers (Recognition of Forest Rights) Act, 2006
State: Chhattisgarh Date: 29 Dec 2006 Department: Department of TRIBAL WELFARE
Chhattisgarh act 014 of 2013 : The Sexual Harassment of Women at Workplace (Prevention, Prohibition and Redressal) Act, 2013
State: Chhattisgarh Date: 22 Apr 2013 Department: Department of AGRICULTURE DEVELOPMENT AND FARMER WELFARE AND BIO-TECHNOLOGY
Chhattisgarh act 001 of 2016 : The SCHEDULED CAST AND THE SCHEDULED TRIBES (PREVENTION OF ATROCITIES )AMENDMENT ACT, 2015
State: Chhattisgarh Date: 1 Feb 2016 Department: Department of TRIBAL WELFARE