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Acts
Chhattisgarh
R
Chhattisgarh Acts Starting With R
Chhattisgarh act 016 of 1908 : The Registration Act, 1908
State:
Chhattisgarh
Date:
18 Dec 1908
Department:
Department of COMMERCIAL TAX
Chhattisgarh act 031 of 1959 : The Rojgar karyalay (Riktiyon ki anivary Adhisuchna) Adhiniyam, 1959
State:
Chhattisgarh
Date:
2 Sep 1959
Department:
Department of SKILL DEVELOPMENT, TECHNICAL EDUCATION AND EMPLOYMENT
Chhattisgarh act 018 of 1969 : The REGISTRATION OF BIRTHS AND DEATHS ACT, 1969
State:
Chhattisgarh
Date:
31 May 1969
Department:
Department of PLANNING, ECONOMICS AND STATISTICS
Chhattisgarh act 034 of 1992 : The Rehabilitation Council of India Act, 1992
State:
Chhattisgarh
Date:
1 Sep 1992
Department:
Department of SOCIAL WELFARE
Chhattisgarh act 041 of 1997 : The Rashtriya Vidhi Sanasthan Vishwavidyalaya Adhiniyam 1997.
State:
Chhattisgarh
Date:
29 Oct 1997
Department:
Department of HIGHER EDUCATION
Ministry:
Ministry of State Government
Chhattisgarh act 22 of 2005 : The Right to Information Act, 2005
State:
Chhattisgarh
Date:
14 Jun 2005
Department:
Department of GENERAL ADMINISTRATION
Chhattisgarh act 035 of 2009 : The Right of Children to Free and Compulsory Education Act, 2009
State:
Chhattisgarh
Date:
26 Aug 2009
Department:
Department of SCHOOL EDUCATION
Chhattisgarh act 030 of 2013 : The Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013
State:
Chhattisgarh
Date:
26 Sep 2013
Department:
Department of REVENUE AND DISASTER MANAGEMENT
Chhattisgarh act 017 of 2013 : The right of youth to skill development Act, 2013
State:
Chhattisgarh
Date:
26 Apr 2013
Department:
Department of SKILL DEVELOPMENT, TECHNICAL EDUCATION AND EMPLOYMENT
Chhattisgarh act 16 of 2016 : The Real Estate (Regulation &ampThe Development) Act, 2016
State:
Chhattisgarh
Date:
25 Mar 2016
Department:
Department of HOUSING AND ENVIRONMENT
Chhattisgarh act 049 of 2016 : The Rights of Persons With Disabilities Act, 2016
State:
Chhattisgarh
Date:
27 Dec 2016
Department:
Department of SOCIAL WELFARE
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