Chhattisgarh Acts Starting With P

Chhattisgarh act 009 of 1887 : The Provincial Small Cause Courts Act, 1887
State: Chhattisgarh Date: 24 Feb 1887 Department: Department of LAW AND LEGISLATIVE AFFAIRS
Chhattisgarh act 009 of 1894 : The Prisoners Act, 1894
State: Chhattisgarh Date: 1 Jul 1894 Department: Department of JAIL
Chhattisgarh act 003 of 1900 : The Prisoners Act, 1900
State: Chhattisgarh Date: 2 Feb 1900 Department: Department of JAIL Ministry: Ministry of Parliamentary Affairs
Chhattisgarh act 012 of 1919 : The Poison Act, 1919.
State: Chhattisgarh Date: 19 Nov 1919 Department: Department of HEALTH AND FAMILY WELFARE Ministry: Ministry of State Government
Chhattisgarh act 005 of 1920 : The Provincial Insolvency Act, 1920
State: Chhattisgarh Date: 25 Feb 1920 Department: Department of LAW AND LEGISLATIVE AFFAIRS
Chhattisgarh act 004 of 1936 : The PAYMENT OF WAGES ACT, 1936
State: Chhattisgarh Date: 23 Apr 1936 Department: Department of LABOUR
Chhattisgarh act 003 of 1936 : The Parsi Marriage and Divorce Act, 1936
State: Chhattisgarh Date: 23 Apr 1936 Department: Department of LAW AND LEGISLATIVE AFFAIRS
Chhattisgarh act 037 of 1954 : The PREVENTION OF FOOD ADULTERATION ACT, 1954
State: Chhattisgarh Date: 29 Sep 1954 Department: Department of HEALTH AND FAMILY WELFARE
Chhattisgarh act 032 of 1955 : The Prisoners (Attendance in courts) Act, 1955
State: Chhattisgarh Date: 1 Jan 1956 Department: Department of JAIL
Chhattisgarh act 059 of 1960 : The prevention of cruelty to animals Act, 1960
State: Chhattisgarh Date: 26 Dec 1960 Department: Department of LIVESTOCK DEVELOPMENT Ministry: Ministry of Law Department
Chhattisgarh act 021 of 1965 : The PAYMENT OF BONUS ACT, 1965
State: Chhattisgarh Date: 25 Sep 1965 Department: Department of LABOUR
Chhattisgarh act 007 of 1980 : The Prevention of Blackmarketing and Maintenance of Supplies of Essential Commodities Act, 1980
State: Chhattisgarh Date: 12 Feb 1980 Department: Department of FOOD, CIVIL SUPPLIES AND CONSUMER PROTECTION Ministry: Ministry of Revenue
Chhattisgarh act 023 of 1980 : The PAYMENT OF GRATUITY ACT, 1972
State: Chhattisgarh Date: 6 Jun 1980 Department: Department of LABOUR
Chhattisgarh act 001 of 1987 : The Public Money Recovery Act, 1987.
State: Chhattisgarh Date: 2 Jan 1987 Department: Department of FINANCE Ministry: Ministry of State Government
Chhattisgarh act 049 of 1988 : The Prevention of Corruption Act, 1988
State: Chhattisgarh Date: 9 Sep 1988 Department: Department of GENERAL ADMINISTRATION Ministry: Ministry of Revenue
Chhattisgarh act 004 of 1991 : The Public Liability Insurance Act, 1991.
State: Chhattisgarh Date: 27 Mar 1991 Department: Department of HOUSING AND ENVIRONMENT Ministry: Ministry of State Government
Chhattisgarh act 057 of 1994 : The Pre-conception and Pre-natal Diagnostic Techniques (Prohibition of Sex Selection) Act, 1994
State: Chhattisgarh Date: 20 Sep 1994 Department: Department of HOME Ministry: Ministry of State Government
Chhattisgarh act 001 of 1996 : The Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995
State: Chhattisgarh Date: 1 Jan 1996 Department: Department of WOMAN AND CHILD DEVELOPMENT Ministry: Ministry of State Government
Chhattisgarh act 026 of 2004 : The Pandit Sundar Lal Shamra (Open) University C.G. Act
State: Chhattisgarh Date: 24 Jan 2005 Department: Department of HIGHER EDUCATION
Chhattisgarh act 043 of 2005 : The Protection of Women from Domestic Violence Act, 2005
State: Chhattisgarh Date: 13 Sep 2005 Department: Department of WOMAN AND CHILD DEVELOPMENT
Chhattisgarh act 029 of 2005 : The Private security agencies (Regulation) Act, 2005
State: Chhattisgarh Date: 23 Jun 2005 Department: Department of HOME
Chhattisgarh act 023 of 2006 : Pandit Sundarlal Sharma (Open) University Chhattisgarh (Amendment) Act, 2006
State: Chhattisgarh
Chhattisgarh act 006 of 2007 : The Prohibition of Child Marriage Act, 2006
State: Chhattisgarh Date: 10 Jan 2007 Department: Department of WOMAN AND CHILD DEVELOPMENT
Chhattisgarh act 027 of 2009 : The Prevention and Control of Infectious and Contagious Diseases in Animals Act, 2009
State: Chhattisgarh Date: 20 Mar 2009 Department: Department of LIVESTOCK DEVELOPMENT
Chhattisgarh act 032 of 2012 : The Protection of Children from Sexual Offences Act, 2012
State: Chhattisgarh Date: 19 Jun 2012 Department: Department of HOME
Chhattisgarh act 025 of 2013 : The Prohibition of Employment as Manual Scavengers and their Rehabilitation Act, 2013
State: Chhattisgarh Date: 18 Sep 2013 Department: Department of TRIBAL WELFARE