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Acts
Chhattisgarh
N
Chhattisgarh Acts Starting With N
Chhattisgarh act 015 of 1947 : The Nagarsena kanun evam niyam Adhiniyam, 1947
State:
Chhattisgarh
Date:
1 Jan 1947
Department:
Department of HOME
Chhattisgarh act 053 of 1952 : The Notaries Act, 1952
State:
Chhattisgarh
Date:
9 Aug 1952
Department:
Department of LAW AND LEGISLATIVE AFFAIRS
Chhattisgarh act 020 of 1990 : The National Commission for Women Act, 1990
State:
Chhattisgarh
Date:
30 Aug 1990
Department:
Department of WOMAN AND CHILD DEVELOPMENT
Ministry:
Ministry of Public Works
Chhattisgarh act 004 of 1999 : The National Trust Act, 1999
State:
Chhattisgarh
Date:
30 Dec 2000
Department:
Department of SOCIAL WELFARE
Chhattisgarh act 019 of 2010 : The National Green Tribunal Act 2010
State:
Chhattisgarh
Date:
2 Jun 2010
Department:
Department of FOREST
Chhattisgarh act 020 of 2013 : The National food security Act No 20 of 2013
State:
Chhattisgarh
Date:
10 Sep 2013
Department:
Department of FOOD, CIVIL SUPPLIES AND CONSUMER PROTECTION
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