Chhattisgarh Acts Starting With M

Chhattisgarh act 040 of 1947 : The Madhya Pradesh Cotton (Statistics) Act, 1947.
State: Chhattisgarh Date: 21 Nov 1947 Department: Department of AGRICULTURE DEVELOPMENT AND FARMER WELFARE AND BIO-TECHNOLOGY Ministry: Ministry of State Government
Chhattisgarh act 011 of 1948 : The MINIMUM WAGES ACT, 1948
State: Chhattisgarh Date: 15 Mar 1948 Department: Department of LABOUR
Chhattisgarh act 017 of 1954 : The Madhya Pradesh Cotton Control Act, 1954.
State: Chhattisgarh Date: 2 Jul 1954 Department: Department of AGRICULTURE DEVELOPMENT AND FARMER WELFARE AND BIO-TECHNOLOGY Ministry: Ministry of State Government
Chhattisgarh act 067 of 1957 : The Mines and Minerals (Development and Regulation) Act, 1957
State: Chhattisgarh Date: 28 Dec 1957 Department: Department of MINERAL RESOURCES
Chhattisgarh act 053 of 1961 : The MATERNITY BENEFIT ACT, 1961
State: Chhattisgarh Date: 12 Dec 1961 Department: Department of LABOUR Ministry: Ministry of Town and Country Planning
Chhattisgarh act 027 of 1961 : The MOTOR TRANSPORT WORKERS ACT, 1961
State: Chhattisgarh Date: 20 May 1961 Department: Department of LABOUR Ministry: Ministry of Labour and Employment
Chhattisgarh act 034 of 1971 : The MEDICAL TERMINATION OF PREGNANCY ACT, 1971.
State: Chhattisgarh Date: 10 Aug 1971 Department: Department of HEALTH AND FAMILY WELFARE Ministry: Ministry of State Government
Chhattisgarh act 016 of 1973 : The Madhya Pradesh Chikitsa Shiksha Sanstha (Niyantran) Adhiniyam, 1973,
State: Chhattisgarh Date: 7 Apr 1973 Department: Department of AGRICULTURE DEVELOPMENT AND FARMER WELFARE AND BIO-TECHNOLOGY Ministry: Ministry of State Government
Chhattisgarh act 003 of 1977 : The M.P. Samaj Ke Kamjor Vargon Ke Krishi Bhumi Dharakon Ka Udhar Dene walon Ke Bhumi Hadapane Sambandhi Kuchakron Se Paritran Tatha Mukti Adhiniyam, 1976.
State: Chhattisgarh Date: 22 Jan 1977 Department: Department of REVENUE AND DISASTER MANAGEMENT Ministry: Ministry of State Government
Chhattisgarh act 059 of 1988 : The Motor Vehicles Act, 1988
State: Chhattisgarh Date: 14 Oct 1988 Department: Department of TRANSPORT Ministry: Ministry of Industries
Chhattisgarh act 028 of 2000 : The Madhya Pradesh Reorganisation Act, 2000
State: Chhattisgarh Date: 25 Aug 2000 Department: Department of LAW AND LEGISLATIVE AFFAIRS Ministry: Ministry of Law
Chhattisgarh act 010 of 2001 : The Maharshi University of Management and Technology Adhiniyam, 2002
State: Chhattisgarh Date: 17 Apr 2002 Department: Department of HIGHER EDUCATION
Chhattisgarh act 010 of 2002 : Maharishi University of Management and Technology Adhiniyam, 2002
State: Chhattisgarh Department: Department of HIGHER EDUCATION
Chhattisgarh act 042 of 2005 : The Mahatma Gandhi National Rural Employment Guarantee Act, 2005
State: Chhattisgarh Date: 5 Sep 2005 Department: Department of PANCHAYAT AND RURAL DEVELOPMENT
Chhattisgarh act 027 of 2006 : The Micro, Small and Medium Enterprises Development Act, 2006
State: Chhattisgarh Date: 16 Jun 2006 Department: Department of COMMERCE AND INDUSTRIES Ministry: Ministry of Town and Country Planning
Chhattisgarh act 056 of 2007 : The Maintenance and Welfare of Parents and Senior Citizens Act, 2007
State: Chhattisgarh Date: 29 Dec 2007 Department: Department of SOCIAL WELFARE
Chhattisgarh act 020 of 2015 : The Maharishi University of Mangement and Technology (Repeal) Act, 2015
State: Chhattisgarh Date: 30 Apr 2015 Department: Department of HIGHER EDUCATION
Chhattisgarh act 023 of 2019 : The MAHATMA GANDHI UDYANIKEE EVAM VANIKEE VISHWAVIDYALAYA ADHINTYAM, 2019
State: Chhattisgarh Date: 23 Dec 2019 Department: Department of AGRICULTURE DEVELOPMENT AND FARMER WELFARE AND BIO-TECHNOLOGY Ministry: Ministry of State Government