Chhattisgarh Acts Starting With I

Chhattisgarh act 008 of 1851 : The Indian Tolls Act, 1851
State: Chhattisgarh Date: 4 Jun 1851 Department: Department of PUBLIC WORKS Ministry: Ministry of Health and Family Welfare
Chhattisgarh act 045 of 1860 : The Indian Penal Code, 1860
State: Chhattisgarh Date: 6 Oct 1860 Department: Department of LAW AND LEGISLATIVE AFFAIRS Ministry: Ministry of Law Department
Chhattisgarh act 001 of 1872 : The Indian Evidence Act, 1872
State: Chhattisgarh Date: 15 Mar 1872 Department: Department of LAW AND LEGISLATIVE AFFAIRS Ministry: Ministry of FINANCE
Chhattisgarh act 009 of 1872 : The Indian Contract Act, 1872
State: Chhattisgarh Date: 25 Apr 1872 Department: Department of LAW AND LEGISLATIVE AFFAIRS Ministry: Ministry of Law Department
Chhattisgarh act 015 of 1872 : The Indian Christian Marriage Act, 1872
State: Chhattisgarh Date: 18 Jul 1872 Department: Department of LAW AND LEGISLATIVE AFFAIRS Ministry: Ministry of VETERINARY & ANIMAL HUSBANDRY
Chhattisgarh act 006 of 1878 : The Indian Treasure Trove Act, 1878 No. 5 of 1878 Date 12.02.1878
State: Chhattisgarh Date: 12 Feb 1878 Department: Department of CULTURE AND ARCHAEOLOGY Ministry: Ministry of State Government
Chhattisgarh act 002 of 1882 : The Indian Trust Act, 1882
State: Chhattisgarh Date: 13 Jan 1882 Department: Department of LAW AND LEGISLATIVE AFFAIRS Ministry: Ministry of Forest
Chhattisgarh act 2 of 1899 : The Indian Stamp Act, 1899
State: Chhattisgarh Date: 26 Jan 1899 Department: Department of COMMERCIAL TAX Ministry: Ministry of Law
Chhattisgarh act 002 of 1899 : The Indian Stamp (Chhattisgarh Amendment) Act, 1899
State: Chhattisgarh Date: 27 Jan 1899 Department: Department of COMMERCE AND INDUSTRIES Ministry: Ministry of Ayurveda
Chhattisgarh act 006 of 1908 : The India-Explosive-Substances-Act-1908.
State: Chhattisgarh Date: 8 Jun 1908 Department: Department of HOME Ministry: Ministry of State Government
Chhattisgarh act 005 of 1923 : The Indian Boilers Act, 1923.
State: Chhattisgarh Date: 23 Feb 1923 Department: Department of COMMERCE AND INDUSTRIES Ministry: Ministry of State Government
Chhattisgarh act 039 of 1925 : The Indian Succession Act, 1925
State: Chhattisgarh Date: 30 Sep 1925 Department: Department of LAW AND LEGISLATIVE AFFAIRS Ministry: Ministry of Transport
Chhattisgarh act 016 of 1927 : The Indian Forest Act, 1927
State: Chhattisgarh Date: 21 Sep 1927 Department: Department of FOREST Ministry: Ministry of Home
Chhattisgarh act 009 of 1932 : The INDIAN PARTNERSHIP ACT, 1932
State: Chhattisgarh Date: 8 Apr 1932 Department: Department of LAW AND LEGISLATIVE AFFAIRS
Chhattisgarh act 020 of 1946 : The INDUSTRIAL EMPLOYMENT (STANDING ORDERS) ACT, 1946
State: Chhattisgarh Date: 23 Apr 1946 Department: Department of LABOUR Ministry: Ministry of Law Department
Chhattisgarh act 014 of 1947 : The INDUSTRIAL DISPUTES ACT, 1947
State: Chhattisgarh Date: 11 Mar 1947 Department: Department of LABOUR
Chhattisgarh act 065 of 1951 : The Industries (Development and Regulation) Act, 1951.
State: Chhattisgarh Date: 31 Oct 1951 Department: Department of COMMERCE AND INDUSTRIES Ministry: Ministry of State Government
Chhattisgarh act 0104 of 1956 : The Immoral Traffic (Prevention) Act, 1956
State: Chhattisgarh Date: 30 Dec 1957 Department: Department of HOME
Chhattisgarh act 019 of 1956 : The INDIRA KALA SANGIT VISHWAVIDYALAYA ACT, 1956
State: Chhattisgarh Date: 8 Oct 1956 Department: Department of HIGHER EDUCATION Ministry: Ministry of State Government
Chhattisgarh act 046 of 1968 : The Insecticides Act, 1968
State: Chhattisgarh Date: 2 Sep 1968 Department: Department of AGRICULTURE DEVELOPMENT AND FARMER WELFARE AND BIO-TECHNOLOGY
Chhattisgarh act 030 of 1979 : The INTER-STATE MIGRANT WORKMEN (REGULATION OF EMPLOYMENT AND CONDITIONS OF SERVICE) ACT, 1979
State: Chhattisgarh Date: 11 Jun 1979 Department: Department of LABOUR
Chhattisgarh act 052 of 1984 : The Indian Veterinary Council Act, 1984
State: Chhattisgarh Date: 18 Aug 1984 Department: Department of LIVESTOCK DEVELOPMENT Ministry: Ministry of Home
Chhattisgarh act 060 of 1986 : The Indecent Representation of Women (Prohibition) Act, 1986.
State: Chhattisgarh Date: 23 Dec 1986 Department: Department of WOMAN AND CHILD DEVELOPMENT Ministry: Ministry of State Government
Chhattisgarh act 020 of 1987 : The Indira Gandhi Krishi Vishwa Vidyalaya Adhiniyam, 1987
State: Chhattisgarh Date: 15 Apr 1987 Department: Department of AGRICULTURE DEVELOPMENT AND FARMER WELFARE AND BIO-TECHNOLOGY Ministry: Ministry of Law Department
Chhattisgarh act 021 of 2000 : The Information Technology Act, 2000
State: Chhattisgarh Date: 9 Jun 2000 Department: Department of ELECTRONICS AND INFORMATION TECHNOLOGY
Chhattisgarh act 023 of 2002 : Indira Gandhi Krishi Vishwavidyalaya (Sanshodhan) Adhiniyam, 2002
State: Chhattisgarh
Chhattisgarh act 008 of 2002 : Indira Kala Sangit Vishwavidyalaya (Sanshodhan) Adhiniyam, 2002
State: Chhattisgarh
Chhattisgarh act 025 of 2002 : The Indian Tolls (Chhattisgarh Amendment) Adhiniyam 2002
State: Chhattisgarh Date: 21 Jul 2002 Department: Department of PUBLIC WORKS Ministry: Ministry of MPP and Power
Chhattisgarh act 012 of 2005 : Indira Kala Sangit Vishwavidyalaya Adhiniyam (Sanshodhan) Adhiniyam, 2005
State: Chhattisgarh
Chhattisgarh act 004 of 2005 : Indian Stamp (Chhattisgarh Amendment) Act, 2005
State: Chhattisgarh
Chhattisgarh act 15 of 2013 : The International Institute of Information Technology Act 2013
State: Chhattisgarh Date: 7 Sep 2014 Department: Department of TECHNICAL EDUCATION
Chhattisgarh act 015 of 2013 : The INTERNATIONAL INSTITUTE OF INFORMATION TECHNOLOGY (IIIT) UNIVERSITY ACT, 2013
State: Chhattisgarh Date: 8 Sep 2014 Department: Department of SKILL DEVELOPMENT, TECHNICAL EDUCATION AND EMPLOYMENT
Chhattisgarh act 028 of 2015 : The Indira Kala Sangit Vishwavidyalaya Act
State: Chhattisgarh Date: 5 Aug 2015 Department: Department of HIGHER EDUCATION
Chhattisgarh act 022 of 2015 : The Indian Forest (Chhattisgarh Amendment) Act, 2014
State: Chhattisgarh Date: 14 May 2015 Department: Department of FOREST