All
All
Parallel
Title
Appellant
Respondent
Lawyer
Parallel Search is an AI-driven legal research functionality that uses natural language understanding to find conceptually relevant case law, even without exact keyword matches.
Hi, I'm AMICUS. Your GPT powered virtual legal assistant.
Let's chat.
Log in
Sign Up
Select Country
India
UK
&
Ireland
AMICUS AI
CaseIQ
Keyword Research
Parallel Search
Browse
Commentaries
Columns
My Project
New chat
Federal
U.S. Supreme Court
Federal Circuit
1st Circuit
2d Circuit
3d Circuit
4th Circuit
5th Circuit
6th Circuit
7th Circuit
8th Circuit
9th Circuit
10th Circuit
11th Circuit
Court of Appeals for the D.C. Circuit
Board of Immigration Appeals
Special Courts
Bankruptcy
State
Alabama
Alaska
Arkansas
Arizona
California
Colorado
Connecticut
Delaware
District Of Columbia
Florida
Georgia
Guam
Hawaii
Iowa
Idaho
Illinois
Indiana
Kansas
Kentucky
Louisiana
Massachusetts
Maryland
Maine
Michigan
Minnesota
Missouri
Mississippi
Montana
Nebraska
North Carolina
North Dakota
New Hampshire
New Jersey
Northern Mariana Islands
New Mexico
Nevada
New York
Ohio
Oklahoma
Oregon
Pennsylvania
Puerto Rico
Rhode Island
South Carolina
South Dakota
Tennessee
Texas
Utah
Virginia
Vermont
Washington
Wisconsin
West Virginia
Wyoming
Home
Acts
Chhattisgarh
E
Chhattisgarh Acts Starting With E
Chhattisgarh act 018 of 1879 : The Elephants' Preservation Act, 1879
State:
Chhattisgarh
Date:
22 Mar 1879
Department:
Department of FOREST
Ministry:
Ministry of Public Works
Chhattisgarh act 034 of 1948 : The EMPLOYEES STATE INSURANCE ACT, 1948
State:
Chhattisgarh
Date:
19 Apr 1948
Department:
Department of LABOUR
Chhattisgarh act 010 of 1949 : The Electricity Act No. 10 of 1949 Date 02.04.1949
State:
Chhattisgarh
Date:
30 Mar 1949
Department:
Department of ENERGY
Chhattisgarh act 019 of 1952 : The EMPLOYEES PROVIDENT FUNDS AND MISCELLANEOUS PROVISIONS ACT, 1952
State:
Chhattisgarh
Date:
4 Mar 1952
Department:
Department of LABOUR
Chhattisgarh act 010 of 1955 : The Essential Commodities Act, 1955
State:
Chhattisgarh
Date:
1 Apr 1955
Department:
Department of AGRICULTURE DEVELOPMENT AND FARMER WELFARE AND BIO-TECHNOLOGY
Ministry:
Ministry of Law Department
Chhattisgarh act 025 of 1976 : The EQUAL REMUNERATION ACT, 1976
State:
Chhattisgarh
Date:
11 Feb 1976
Department:
Department of LABOUR
Ministry:
Ministry of Law
Chhattisgarh act 029 of 1986 : The Environment (Protection) Act, 1986
State:
Chhattisgarh
Date:
23 May 1986
Department:
Department of HOUSING AND ENVIRONMENT
Ministry:
Ministry of Technical Education
Chhattisgarh act 052 of 2001 : The Energy Conservation Act, 2001
State:
Chhattisgarh
Date:
29 Sep 2001
Department:
Department of ENERGY
Chhattisgarh act 036 of 2003 : The Electricity Act, 2003
State:
Chhattisgarh
Date:
26 May 2003
Department:
Department of ENERGY
×