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Acts
Chhattisgarh
D
Chhattisgarh Acts Starting With D
Chhattisgarh act 004 of 1869 : The Divorce Act, 1869
State:
Chhattisgarh
Date:
26 Jan 1869
Department:
Department of LAW AND LEGISLATIVE AFFAIRS
Chhattisgarh act 008 of 1939 : The Dissolution of Muslim Marriages Act, 1939
State:
Chhattisgarh
Date:
17 Mar 1939
Department:
Department of LAW AND LEGISLATIVE AFFAIRS
Chhattisgarh act 023 of 1940 : The Drugs and Cosmetics Act, 1940
State:
Chhattisgarh
Date:
10 Apr 1940
Department:
Department of HEALTH AND FAMILY WELFARE
Chhattisgarh act 021 of 1954 : The Drugs and Magic Remedies (Objectionable Advertisement) Act, 1954
State:
Chhattisgarh
Date:
30 Apr 1954
Department:
Department of HEALTH AND FAMILY WELFARE
Chhattisgarh act 028 of 1961 : The Dowry Prohibition Act, 1961
State:
Chhattisgarh
Date:
20 May 1961
Department:
Department of WOMAN AND CHILD DEVELOPMENT
Chhattisgarh act 053 of 2005 : The DISASTER MANAGEMENT ACT, 2005
State:
Chhattisgarh
Date:
23 Dec 2005
Department:
Department of HOME
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