Chhattisgarh Acts Starting With A

Chhattisgarh act 007 of 1909 : The Anand Marriage Act, 1909
State: Chhattisgarh Date: 22 Oct 1909 Department: Department of LAW AND LEGISLATIVE AFFAIRS
Chhattisgarh act 024 of 1958 : The Ancient Monuments & Archaeological Sites Remains Act 1958 (Amendment & Validation- 2010)
State: Chhattisgarh Date: 28 Aug 1958 Department: Department of CULTURE AND ARCHAEOLOGY
Chhattisgarh act 054 of 1959 : The Arms Act 1959.
State: Chhattisgarh Date: 23 Dec 1959 Department: Department of HOME Ministry: Ministry of State Government
Chhattisgarh act 025 of 1961 : The Advocates Act, 1961
State: Chhattisgarh Date: 19 May 1961 Department: Department of LAW AND LEGISLATIVE AFFAIRS
Chhattisgarh act 045 of 1963 : The Administrators-General Act, 1963
State: Chhattisgarh Date: 11 Dec 1963 Department: Department of LAW AND LEGISLATIVE AFFAIRS
Chhattisgarh act 107 of 1976 : The Advocates (Amendment) Act, 1976
State: Chhattisgarh Date: 12 Sep 1976 Department: Department of LAW AND LEGISLATIVE AFFAIRS
Chhattisgarh act 014 of 1981 : The Air (Prevention and control of Pollution) Act 1981
State: Chhattisgarh Date: 29 Mar 1981 Department: Department of HOUSING AND ENVIRONMENT
Chhattisgarh act 026 of 1996 : The Arbitration and Conciliation Act, 1996
State: Chhattisgarh Date: 16 Aug 1996 Department: Department of LAW AND LEGISLATIVE AFFAIRS
Chhattisgarh act 021 of 2008 : The Ayush and Health Sciences University of Chhattisgarh Act, 2008
State: Chhattisgarh Date: 12 Sep 2008 Department: Department of HEALTH AND FAMILY WELFARE