Chandigarh Acts Starting With S

Chandigarh act 021 of 1860 : The SOCIETIES REGISTRATION ACT, 1860
State: Chandigarh Date: 21 May 1860 Department: Department of Deputy Commissioner Ministry: Ministry of Govt of Maharashtra
Chandigarh act 010 of 1911 : The SEDITIOUS MEETINGS ACT
State: Chandigarh Department: Police Department
Chandigarh act 043 of 1954 : The SPECIAL MARRIAGE ACT, 1954
State: Chandigarh Date: 9 Oct 1954 Department: Department of Home (judicial)
Chandigarh act 074 of 1956 : The Central Sales Tax Act, 1956
State: Chandigarh Date: 21 Oct 1956 Department: Excise and Taxation Department
Chandigarh act 013 of 1976 : The SMUGGLERS AND FOREIGN EXCHANGE MANIPULATORS (FORFEITURE OF PROPERTY) ACT, 1976
State: Chandigarh Department: Police Department
Chandigarh act 011 of 1976 : The Sales Promotion Employees
State: Chandigarh Date: 25 Jan 1976 Department: Labour Department Ministry: Ministry of FINANCE
Chandigarh act 054 of 1985 : The STANDARDS OF WEIGHTS AND MEASURES (ENFORCEMENT) ACT, 1985
State: Chandigarh Department: Police Department
Chandigarh act 033 of 1989 : The SCHEDULED CASTES AND THE SCHEDULED TRIBES (PREVENTION OF ATROCITIES) ACT, 1989
State: Chandigarh Date: 11 Sep 1989 Department: Department of Social Welfare
Chandigarh act 028 of 2005 : The SPECIAL ECONOMIC ZONES ACT, 2005
State: Chandigarh Department: Department of Information Technology
Chandigarh act 014 of 2013 : The SEXUAL HARASSMENT OF WOMEN AT WORKPLACE (PREVENTION, PROHIBITlON AND REDRESSAL) ACT, 2013
State: Chandigarh Department: Department of Government Medical College & Hospital Chandigarh-32
Chandigarh act 007 of 2014 : The STREET VENDORS (PROTECTION OF LIVELIHOOD AND REGULATION OF STREET VENDING) ACT, 2014
State: Chandigarh Date: 4 Mar 2014 Department: Department of Municipal Corporation
Chandigarh act 001 of 2016 : The SCHEDULED CASTES(PREVED CASTES AND THE SCHEDULED TRIBESNTION OF ATROCITIES) AMENDMENT Act 2015
State: Chandigarh Department: Department of Social Welfare