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Acts
Chandigarh
R
Chandigarh Acts Starting With R
Chandigarh act 016 of 1908 : The REGISTRATION ACT, 1908
State:
Chandigarh
Date:
18 Dec 1908
Department:
Department of Deputy Commissioner
Chandigarh act 002 of 1934 : The RESERVE BANK OF INDIA ACT, 1934
State:
Chandigarh
Date:
6 Mar 1934
Department:
Department of Economics & Statistics
Ministry:
Ministry of FINANCE
Chandigarh act 016 of 1939 : The REGISTRATION OF FOREIGNERS ACT, 1939
State:
Chandigarh
Date:
8 Apr 1939
Department:
Police Department
Chandigarh act 023 of 1957 : The RAILWAY PROTECTION FORCE ACT, 1957
State:
Chandigarh
Department:
Police Department
Chandigarh act 029 of 1966 : The RAILWAY PROPERTY (UNLAWFUL POSSESSION) ACT, 1966
State:
Chandigarh
Department:
Police Department
Chandigarh act 018 of 1969 : The REGISTRATION OF BIRTHS AND DEATHS ACT, 1969
State:
Chandigarh
Date:
31 May 1969
Department:
Department of Government Medical College & Hospital Chandigarh-32
Chandigarh act 041 of 1988 : The RELIGIOUS INSTITUTIONS (PREVENTION OF MISUSE) ACT, 1988
State:
Chandigarh
Department:
Police Department
Chandigarh act 024 of 1989 : The RAILWAYS ACT, 1989
State:
Chandigarh
Department:
Police Department
Chandigarh act 034 of 1992 : The Rehabilitation Council of India Act of 1992
State:
Chandigarh
Department:
Department of Government Medical College & Hospital Chandigarh-32
Chandigarh act 049 of 2003 : The REPATRIATION OF PRISONERS ACT, 2003
State:
Chandigarh
Date:
28 Sep 2003
Department:
Police Department
Chandigarh act 022 of 2005 : The RIGHT TO INFORMATION ACT, 2005
State:
Chandigarh
Date:
15 Jun 2005
Department:
Department of Government Medical College & Hospital Chandigarh-32
Chandigarh act 030 of 2013 : The RIGHT TO FAIR COMPENSATION AND TRANSPARENCY IN LAND ACQUISITION, REHABILITATION AND RESETTLEMENT ACT, 2013
State:
Chandigarh
Date:
26 Sep 2013
Department:
Land Acquisition Department
Ministry:
Ministry of Govt of Maharashtra
Chandigarh act 049 of 2016 : The RIGHTS OF PERSONS WITH DISABILITIES ACT, 2016
State:
Chandigarh
Date:
27 Dec 2016
Department:
Department of Social Welfare
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