Chandigarh Acts Starting With P

Chandigarh act 025 of 1867 : The PRESS AND REGISTRATION OF BOOKS ACT, 1867
State: Chandigarh Department: Police Department
Chandigarh act 003 of 1867 : The PUBLIC GAMBLING ACT, 1867.
State: Chandigarh Date: 25 Jan 1867 Department: Police Department
Chandigarh act 004 of 1872 : The PUNJAB LAWS AT, 1872
State: Chandigarh Date: 28 Mar 1872 Department: Land Acquisition Department
Chandigarh act 004 of 1894 : The PRISONS ACT, 1894
State: Chandigarh Department: Department of Model Jail Department Chandigarh
Chandigarh act 9 of 1894 : The PRISONS ACT, 1894
State: Chandigarh Department: Department of Police Department
Chandigarh act 001 of 1899 : The PUNJAB RIVERIAN BOUNDARIES ACT, 1899
State: Chandigarh Date: 3 Aug 1899 Department: Department of Estate Office
Chandigarh act 002 of 1900 : The PUNJAB LAND PRESERVATION ACT, 1900
State: Chandigarh Date: 10 Oct 1900 Department: Department of Estate Office
Chandigarh act 003 of 1900 : The PRISONERS ACT, 1900
State: Chandigarh Date: 2 Feb 1900 Department: Police Department
Chandigarh act 003 of 1913 : The PUNJAB FOREST (SALE OF TIMBER) ACT, 1913
State: Chandigarh Date: 21 Mar 1913 Department: Department of Forest And Wildlife
Chandigarh act 002 of 1914 : The PUNJAB FISHERIES ACT, 1914
State: Chandigarh Date: 13 Feb 1914 Department: Department of Forest And Wildlife
Chandigarh act 001 of 1914 : The Punjab Excise Act, 1914
State: Chandigarh Department: Excise and Taxation Department
Chandigarh act 002 of 1916 : The PUNJAB MEDICAL REGISTRATION ACT, 1916
State: Chandigarh Date: 24 Feb 1916 Department: Health Department
Chandigarh act 007 of 1918 : The PUNJAB JUVENILE SMOKING ACT, 1918
State: Chandigarh Date: 12 Jul 1918 Department: Health Department
Chandigarh act 006 of 1918 : The PUNJAB COURTS ACT, 1918
State: Chandigarh Date: 12 Jul 1918 Department: Department of Home (judicial)
Chandigarh act 008 of 1918 : The PUNJAB VILLAGE AND SMALL TOWNS PATROL ACT, 1918
State: Chandigarh Date: 12 Jul 1918 Department: Department of Deputy Commissioner
Chandigarh act 001 of 1920 : The PUNJAB LIMITATION (CUSTOM) ACT, 1920
State: Chandigarh Date: 28 May 1920 Department: Department of Estate Office
Chandigarh act 002 of 1920 : The PUNJAB CUSTOM (POWER TO CONTEST) ACT, 1920
State: Chandigarh Date: 28 May 1920 Department: Department of Estate Office
Chandigarh act 034 of 1920 : The PASSPORT (ENTRY INTO INDIA) ACT, 1920
State: Chandigarh Date: 9 Sep 1920 Department: Police Department
Chandigarh act 005 of 1923 : The PUNJAB LOCAL OPTION ACT, 1923
State: Chandigarh Date: 21 Dec 1923 Department: Police Department
Chandigarh act 004 of 1924 : The Punjab Motor Vehicle Taxation Act 1924
State: Chandigarh Date: 30 Jan 1925 Department: Department of Registering & Licensing Authority
Chandigarh act 005 of 1926 : The PUNJAB AERIAL ROPEWAYS ACT, 1926
State: Chandigarh Date: 18 May 1926 Department: Department of Estate Office
Chandigarh act 011 of 1926 : The Punjab Borstal Act, 1926
State: Chandigarh Date: 27 Aug 1926 Department: Department of Model Jail Department Chandigarh
Chandigarh act 001 of 1930 : The PUNJAB REGULATION OF ACCOUNTS ACT, 1930
State: Chandigarh Date: 21 Mar 1930 Department: Department of Finance
Chandigarh act 005 of 1935 : The PUNJAB STATE AID TO INDUSTRIES ACT, 1935
State: Chandigarh Date: 1 Jan 1935 Department: Department of Industries
Chandigarh act 005 of 1936 : The PUNJAB COPYING FEES ACT, 1936
State: Chandigarh Date: 27 Nov 1936 Department: Department of Home (judicial)
Chandigarh act 004 of 1936 : The PAYMENT OF WAGES ACT, 1936
State: Chandigarh Date: 23 Apr 1936 Department: Department of Chandigarh Transport Undertaking
Chandigarh act 004 of 1938 : The PUNJAB RESTITUTION OF MORTGATED LANDS ACT, 1938
State: Chandigarh Date: 6 Sep 1938 Department: Land Acquisition Department
Chandigarh act 003 of 1938 : The PUNJAB REGISTRATION OF MONEY LENDERS ACT, 1938
State: Chandigarh Date: 2 Sep 1938 Department: Department of Finance
Chandigarh act 001 of 1939 : The Punjab Motor Spirit (Taxation of Sales) Act, 1939
State: Chandigarh Department: Excise and Taxation Department
Chandigarh act 017 of 1940 : The Punjab Urban Immovable Property Tax Act 1940
State: Chandigarh Date: 13 Jan 1941 Department: Department of Municipal Corporation
Chandigarh act 005 of 1941 : The PUNJAB JAGIRS ACT, 1941
State: Chandigarh Date: 3 Mar 1941 Department: Department of Estate Office
Chandigarh act 007 of 1941 : The PUNJAB SUPPRESSION OF INDECENT ADVERTISEMENTS ACT, 1941,
State: Chandigarh Date: 30 Apr 1941 Department: Department of Municipal Corporation
Chandigarh act 029 of 1948 : The PUNJAB SPECIAL TRIBUNAL (CONTINUANCE) ACT, 1948
State: Chandigarh Date: 9 Nov 1948 Department: Department of Home (judicial)
Chandigarh act 064 of 1949 : The POLICE ACT 1949
State: Chandigarh Date: 27 Dec 1949 Department: Police Department
Chandigarh act 006 of 1950 : The Punjab Abolition of Village Cess (Kuri Kamini) Act, 1950
State: Chandigarh Date: 15 Apr 1950 Department: Land Acquisition Department
Chandigarh act 009 of 1950 : The PUNJAB NEW TOWNSHIPS (STREET LIGHTING AND WATER SUPPLY) FEES ACT, 1950
State: Chandigarh Date: 15 Apr 1950 Department: Department of Municipal Corporation
Chandigarh act 019 of 1950 : The Punjab Local Authorities Census Expenses Contribution Act, 1950
State: Chandigarh Date: 1 Nov 1950 Department: Department of Deputy Commissioner
Chandigarh act 007 of 1951 : The PUNJAB FORWARD CONTRACTS ACT, 1951
State: Chandigarh Date: 23 Apr 1951 Department: Department of Law & Prosecution Department Chandigarh Administration
Chandigarh act 010 of 1951 : The PUNJAB DEVELOPMENT OF DAMAGED AREAS ACT, 1951
State: Chandigarh Date: 11 May 1951 Department: Department of Municipal Corporation
Chandigarh act 008 of 1951 : The PUNJAB PROHIBITION OF SMOKING (CINEMA AND THEATRE HALLS) ACT, 1951
State: Chandigarh Date: 23 Apr 1951 Department: Department of Municipal Corporation
Chandigarh act 011 of 1952 : The PUNJAB CINEMAS (REGULATION) ACT, 1952
State: Chandigarh Date: 16 Aug 1952 Department: Department of Deputy Commissioner Ministry: Ministry of FINANCE
Chandigarh act 016 of 1952 : The Punjab Passengers and Goods Taxation Act, 1952
State: Chandigarh Date: 1 Sep 1952 Department: Excise and Taxation Department
Chandigarh act 012 of 1952 : The Punjab Habitual Offenders (Control of Reform) Act, 1952
State: Chandigarh Date: 19 Aug 1952 Department: Department of Model Jail Department Chandigarh
Chandigarh act 008 of 1953 : The PUNJAB OCCUPANCY TENANTS (VESTING OF PROPRIETARY RIGHTS) ACT, 1953
State: Chandigarh Date: 15 Apr 1953 Department: Department of Municipal Corporation
Chandigarh act 002 of 1953 : The PUNJAB BETTERMENT CHARGES AND ACREAGE RATES ACT, 1952
State: Chandigarh Date: 21 Jan 1953 Department: Department of Municipal Corporation
Chandigarh act 040 of 1953 : The PUNJAB SUGERCANE (REGULATION OF PURCHASE AND SUPPLY) ACT, 1953
State: Chandigarh Date: 2 Nov 1953 Department: Department of Agriculture
Chandigarh act 010 of 1953 : The PUNJAB SECURITY OF LAND TENURES ACT, 1953
State: Chandigarh Date: 15 Apr 1953 Department: Land Acquisition Department
Chandigarh act 001 of 1953 : The Punjab New Capital _Periphery_ control Act, 1952
State: Chandigarh Date: 16 Jan 1953 Department: Department of Estate Office
Chandigarh act 012 of 1953 : The PUNJAB SECURITY OF THE STATE ACT, 1953
State: Chandigarh Date: 16 Apr 1953 Department: Police Department
Chandigarh act 049 of 1953 : The PUNJAB VACCINATION ACT, 1953
State: Chandigarh Date: 9 Nov 1953 Department: Health Department
Chandigarh act 017 of 1953 : The PUNJAB SILKWORD SEED CONTROL ACT, 1953
State: Chandigarh Date: 28 Apr 1953 Department: Department of Agriculture
Chandigarh act 009 of 1953 : The PUNJAB ABOLITION OF ALAMALIKIYAT AND TALUKDARI RIGHTS ACT, 1953
State: Chandigarh Date: 15 Aug 1953 Department: Land Acquisition Department
Chandigarh act 047 of 1953 : The PUNJAB LIVESTOCK IMPROVEMENT ACT, 1953.
State: Chandigarh Date: 9 Nov 1953 Department: Department of Municipal Corporation
Chandigarh act 004 of 1953 : The PUNJAB GRAM PANCHAYAT ACT, 1952
State: Chandigarh Date: 26 Mar 1953 Department: Department of Municipal Corporation
Chandigarh act 001 of 1953 : The PUNJAB NEW CAPITAL (PERIPHERY) CONTROL ACT, 1952
State: Chandigarh Date: 12 Jan 1953 Department: Land Acquisition Department Ministry: Ministry of FINANCE
Chandigarh act 008 of 1954 : The PUNJAB ENTERTAINMENTS TAX (CINEMATOGRAPH SHOWS) ACT, 1954
State: Chandigarh Date: 14 Apr 1954 Department: Department of Municipal Corporation
Chandigarh act 021 of 1954 : The PUNJAB STATE TUBE-WELL ACT, 1954
State: Chandigarh Date: 15 May 1954 Department: Department of Municipal Corporation
Chandigarh act 036 of 1954 : The PUNJAB LAND REVENUE (SURCHARGE) , 1954
State: Chandigarh Date: 1 Jan 1954 Department: Department of Municipal Corporation
Chandigarh act 037 of 1954 : The PREVENTION OF FOOD ADULTERATION ACT, 1954
State: Chandigarh Date: 29 Sep 1954 Department: Police Department
Chandigarh act 016 of 1955 : The PUNJAB ENTERTAINMNTS DUTY ACT, 1955
State: Chandigarh Date: 4 Nov 1955 Department: Department of Municipal Corporation
Chandigarh act 008 of 1955 : The PUNJAB DEPARTMENTAL ENQUIRIES (POWERS) ACT, 1955
State: Chandigarh Date: 7 May 1955 Department: Department of Personnel
Chandigarh act 002 of 1955 : The PUNJAB COTTON GINNING AND PRESSING FACTORIES ACT, 1955
State: Chandigarh Date: 22 Mar 1955 Department: Labour Department
Chandigarh act 032 of 1955 : The Prisoners Attendance In Courts Act 1955
State: Chandigarh Date: 20 Sep 1955 Department: Department of Model Jail Department Chandigarh
Chandigarh act 022 of 1955 : The PROTECTION OF CIVIL RIGHTS ACT, 1955
State: Chandigarh Department: Department of Social Welfare
Chandigarh act 006 of 1956 : The PUNJAB LAND REVENUE (SPECIAL ASSESSMENT) ACT, 1955
State: Chandigarh Date: 27 Apr 1956 Department: Department of Municipal Corporation
Chandigarh act 016 of 1956 : The PUNJAB INDUSTRIAL HOUSING ACT, 1956
State: Chandigarh Date: 28 Jun 1956 Department: Department of Estate Office
Chandigarh act 015 of 1956 : The PUNJAB PROHIBITION OF COW SLAUGHTER ACT, 1955
State: Chandigarh Date: 27 Jun 1956 Department: Department of Municipal Corporation
Chandigarh act 007 of 1956 : The PUNJAB PROFESSIONS, TRADES, CALLINGS AND EMPLOYMENTS TAXATION ACT, 1956
State: Chandigarh Date: 3 May 1956 Department: Department of Municipal Corporation
Chandigarh act 036 of 1956 : The PUNJAB INSTRUMENT (CONTROL OF NOISES) ACT, 1956
State: Chandigarh Date: 1 Oct 1956 Department: Department of Municipal Corporation
Chandigarh act 025 of 1957 : The PUNJAB ABOLITION OF WHIPPING ACT, 1957
State: Chandigarh Date: 1 Jan 1957 Department: Police Department
Chandigarh act 017 of 1957 : The PUNJAB BACKWARD CLASSES (GRANTS OF LOANS) ACT, 1957
State: Chandigarh Date: 13 Jul 1957 Department: Department of Social Welfare
Chandigarh act 001 of 1958 : The PUNJAB MECHANICAL VEHICLES (BRIDGE TOLLS) ACT, 1957
State: Chandigarh Date: 11 Jan 1958 Department: Department of State Transport Authority
Chandigarh act 015 of 1958 : The Punjab Shops and Commercial Establishments Act, 1958
State: Chandigarh Date: 1 May 1958 Department: Labour Department Ministry: Ministry of FINANCE
Chandigarh act 020 of 1958 : The PROBATION OF OFFENDERS ACT, 1958
State: Chandigarh Department: Department of Model Jail Department Chandigarh
Chandigarh act 002 of 1960 : The PUNJAB NEW MANDI TOWNSHIPS (DEVELOPMENT AND REGULATION) ACT, 1960
State: Chandigarh Date: 8 Jan 1960 Department: Department of Marketing Board
Chandigarh act 025 of 1960 : The PUNJAB NON-TRADING COMPANIES ACT, 1960
State: Chandigarh Date: 3 Jun 1960 Department: Department of Law & Prosecution Department Chandigarh Administration
Chandigarh act 059 of 1960 : The PREVENTION OF CRUELTY TO ANIMALS ACT, 1960
State: Chandigarh Date: 26 Dec 1960 Department: Department of Animal Husbandry
Chandigarh act 025 of 1961 : The PUNJAB CO-OPERATIVE SOCIETIES ACT, 1961
State: Chandigarh Date: 22 Jun 1961 Department: Department of Registrar Cooperative Societies
Chandigarh act 011 of 1962 : The Punjab Good Conduct Prisoners (Temporary Release) Act, 1962
State: Chandigarh Date: 19 Jun 1962 Department: Department of Model Jail Department Chandigarh
Chandigarh act 010 of 1964 : The Punjab Dramatic Performances Act, 1964
State: Chandigarh Date: 21 Apr 1964 Department: Department of Art And Culture
Chandigarh act 022 of 1964 : The PUNJAB URBAN ESTATES (DEVELOPMENT AND REGULATION) ACT, 1964.
State: Chandigarh Department: Department of Government Medical College & Hospital Chandigarh-32
Chandigarh act 021 of 1965 : The PAYMENT OF BONUS ACT, 1965
State: Chandigarh Date: 25 Sep 1965 Department: Department of Chandigarh Transport Undertaking
Chandigarh act 014 of 1965 : The Punjab Industrial Establishments (National and Festival Holidays and Casual and Sick Leave) Act, 1965
State: Chandigarh Date: 22 Jun 1965 Department: Labour Department
Chandigarh act 017 of 1965 : The Punjab Labour welfare Fund Act, 1965
State: Chandigarh Date: 27 Jul 1965 Department: Labour Department Ministry: Ministry of FINANCE
Chandigarh act 015 of 1967 : The PASSPORTS ACT, 1967
State: Chandigarh Department: Police Department
Chandigarh act 040 of 1971 : The PUBLIC PREMISES (EVICTION OF UNAUTHORIZED OCCUPANTS) ACT, 1971
State: Chandigarh Date: 23 Aug 1971 Department: Department of Estate Office
Chandigarh act 069 of 1971 : The PREVENTION OF INSULTS TO NATIONAL HONOUR ACT, 1971
State: Chandigarh Department: Police Department
Chandigarh act 039 of 1972 : The PAYMENT OF GRATUITY ACT, 1972
State: Chandigarh Date: 21 Aug 1972 Department: Department of Chandigarh Transport Undertaking
Chandigarh act 042 of 1976 : The Punjab Municipal Corporation Act, 1976
State: Chandigarh Department: Department of Municipal Corporation
Chandigarh act 039 of 1976 : The Punjab Prevention of Anti-Social and Hazardous Activities Act, 1976
State: Chandigarh Department: Department of Model Jail Department Chandigarh
Chandigarh act 007 of 1980 : The PREVENTION OF BLACK MARKETING AND MAINTENANCE OF SUPPLIES OF ESSENTIAL COMMODITIES ACT, 1980
State: Chandigarh Department: Police Department
Chandigarh act 003 of 1984 : The PREVENTION OF DAMAGE TO PUBLIC PROPERTY ACT, 1984
State: Chandigarh Department: Police Department
Chandigarh act 046 of 1988 : The PREVENTION OF ILLICIT TRAFFIC IN NARCOTIC DRUGS AND PSYCHOTROPIC SUBSTANCES ACT, 1988
State: Chandigarh Date: 6 Sep 1988 Department: Police Department
Chandigarh act 049 of 1988 : The PREVENTION OF CORRUPTION ACT, 1988
State: Chandigarh Department: Department of Home (judicial)
Chandigarh act 045 of 1988 : The PROHIBITION OF BENAMI PROPERTY TRANSACTIONS ACT, 1988
State: Chandigarh Department: Police Department
Chandigarh act 042 of 1991 : The PLACES OF WORSHIP (SPECIAL PROVISIONS) ACT, 1991
State: Chandigarh Department: Police Department
Chandigarh act 009 of 1994 : The Punjab Panchayati Raj Act 1994
State: Chandigarh Date: 21 Apr 1994 Department: Department of Rural Development and Panchayats
Chandigarh act 010 of 1994 : The PROTECTION OF HUMAN RIGHTS ACT, 1993
State: Chandigarh Date: 8 Jan 1994 Department: Department of Home (judicial)
Chandigarh act 045 of 1994 : The PUNJAB MUNICIPAL CORPORATION LAW (EXTENSION TO CHANDIGARH) ACT, 1994
State: Chandigarh Date: 22 Jul 1994 Department: Department of Municipal Corporation Ministry: Ministry of FINANCE
Chandigarh act 057 of 1994 : The Pre-conception and Pre-natal Diagnostic Techniques ( Prohibition of Sex Selection) Act 1994
State: Chandigarh Department: Department of Government Medical College Hospital Sector 16
Chandigarh act 001 of 1996 : The Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995
State: Chandigarh Date: 1 Jan 1996 Department: Department of Social Welfare
Chandigarh act 015 of 2003 : The PREVENTION OF MONEY-LAUNDERING ACT, 2002
State: Chandigarh Department: Police Department
Chandigarh act 026 of 2004 : The PREVENTION OF TERRORISM (REPEAL) ACT, 2004
State: Chandigarh Department: Police Department
Chandigarh act 029 of 2005 : The PRIVATE SECURITY AGENCIES (REGULATION) ACT, 2005
State: Chandigarh Date: 23 Jun 2005 Department: Police Department
Chandigarh act 008 of 2005 : The Punjab vat act 2005
State: Chandigarh Date: 1 Apr 2005 Department: Excise and Taxation Department
Chandigarh act 043 of 2005 : The PROTECTION OF WOMEN FROM DOMESTIC VIOLENCE ACT, 2005
State: Chandigarh Department: Department of Social Welfare
Chandigarh act 020 of 2006 : The Punjab State Vigilance Commission Act 2006
State: Chandigarh Department: Police Department
Chandigarh act 006 of 2007 : The PROHIBITION OF CHILD MARRIAGE ACT, 2006
State: Chandigarh Date: 10 Jan 2007 Department: Police Department
Chandigarh act 42 of 1976 : The Punjab Police Act 2007 - Modificaton (U.T.,Chandigarh)
State: Chandigarh Department: Department of Police Department
Chandigarh act 010 of 2008 : The PUNJAB POLICE ACT, 2007
State: Chandigarh Department: Police Department
Chandigarh act 014 of 2008 : The PUNJAB VALUE ADDED TAX (AMENDMENT) Act, 2008 PART-II, SECTION 3, SUB-SECTION (i)
State: Chandigarh Department: Excise and Taxation Department
Chandigarh act 027 of 2009 : The PREVENTION AND CONTROL OF INFECTIOUS AND CONTAGIOUS DISEASES IN ANIMALS ACT. 2009
State: Chandigarh Date: 20 Mar 2009 Department: Department of Animal Husbandry
Chandigarh act 024 of 2011 : The PUNJAB RIGHT TO SERVICE ACT, 2011
State: Chandigarh Department: Department of Personnel
Chandigarh act 026 of 2011 : The PUNJAB VALUE ADDED TAX (THIRD AMENDMENT) ACT, 2011
State: Chandigarh Department: Excise and Taxation Department
Chandigarh act 032 of 2012 : The PROTECTION OF CHILDREN FROM SEXUAL OFFECES ACT,2012
State: Chandigarh Department: Department of Government Medical College & Hospital Chandigarh-32
Chandigarh act 025 of 2013 : The PROHIBITION OF EMPLOYMENT AS MANUAL SCAVENGERS AND THEIR REHABILITATION ACT, 2013
State: Chandigarh Date: 18 Sep 2013 Department: Department of Social Welfare
Chandigarh act 010 of 2014 : The PUNJAB RIGHT TO SERVICE (AMENDMENT) ACT, 2014
State: Chandigarh Department: Department of Personnel