Chandigarh Acts Starting With N

Chandigarh act 001 of 1872 : The NDIAN EVIDENCE ACT, 1872
State: Chandigarh Date: 15 Mar 1872 Department: Department of Government Medical College & Hospital Chandigarh-32
Chandigarh act 026 of 1881 : The NEGOTIABLE INSTRUMENTS ACT, 1881
State: Chandigarh Department: Police Department
Chandigarh act 014 of 1947 : The NDUSTRIAL DISPUTES ACT, 1947
State: Chandigarh Date: 11 Mar 1947 Department: Labour Department
Chandigarh act 053 of 1952 : The NOTARIES ACT, 1952
State: Chandigarh Date: 9 Aug 1952 Department: Department of Deputy Commissioner Ministry: Ministry of Law and Justice
Chandigarh act 046 of 1968 : The NSECTICIDES ACT, 1968
State: Chandigarh Date: 2 Sep 1968 Department: Department of Agriculture Ministry: Ministry of Govt of Maharashtra
Chandigarh act 065 of 1980 : The National Security Act, 1980
State: Chandigarh Date: 27 Dec 1980 Department: Department of Law & Prosecution Department Chandigarh Administration
Chandigarh act 061 of 1985 : The Narcotic Drugs and Psychotropic Substances Act 1985
State: Chandigarh Date: 1 Jul 1997 Department: Police Department
Chandigarh act 020 of 2013 : The NATIONAL FOOD SECURITY ACT, 2013
State: Chandigarh Date: 10 Sep 2013 Department: Department of Food & Supply
Chandigarh act 030 of 2019 : The NATIONAL MEDICAL COMMISSION ACT, 2019
State: Chandigarh Department: Department of Government Medical College & Hospital Chandigarh-32