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Acts
Chandigarh
M
Chandigarh Acts Starting With M
Chandigarh act 009 of 1875 : The MAJORITY ACT, 1875
State:
Chandigarh
Department:
Department of Government Medical College & Hospital Chandigarh-32
Chandigarh act 007 of 1942 : The Music in Muslim Shrines Act, 1942
State:
Chandigarh
Date:
1 May 1942
Department:
Department of Deputy Commissioner
Chandigarh act 011 of 1948 : The MINIMUM WAGES ACT, 1948
State:
Chandigarh
Date:
15 Mar 1948
Department:
Department of Chandigarh Transport Undertaking
Chandigarh act 011 of 1948 : The MINIMUM WAGES ACT, 194
State:
Chandigarh
Date:
11 Mar 1948
Department:
Labour Department
Chandigarh act 027 of 1961 : The MOTOR TRANSPORT WORKERS ACT, 1961
State:
Chandigarh
Date:
20 May 1961
Department:
Labour Department
Ministry:
Ministry of LAW AND JUSTICE
Chandigarh act 053 of 1961 : The MATERNITY BENEFIT ACT, 1961
State:
Chandigarh
Date:
12 Dec 1961
Department:
Labour Department
Ministry:
Ministry of FINANCE
Chandigarh act 034 of 1971 : The MTP ACT, 1971
State:
Chandigarh
Department:
Department of Government Medical College & Hospital Chandigarh-32
Chandigarh act 026 of 1971 : The MAINTENANCE OF INTERNAL SECURITY ACT, 1971
State:
Chandigarh
Date:
2 Jul 1971
Department:
Department of Model Jail Department Chandigarh
Chandigarh act 34 of 1971 : The MEDICAL TERMINATION OF PREGNANCY ACT, 1971
State:
Chandigarh
Department:
Department of Director Health Family Welfare-cum-Mission, National Health Mission
Chandigarh act 025 of 1986 : The MUSLIM WOMEN (PROTECTION OF RIGHTS ON DIVORCE) ACT, 1986
State:
Chandigarh
Department:
Police Department
Chandigarh act 59 of 1988 : The MOTOR VEHICLES ACT, 1988
State:
Chandigarh
Date:
13 Oct 1988
Department:
Department of Registering & Licensing Authority
Ministry:
Ministry of Vidhai
Chandigarh act 030 of 1999 : The MAHARASHTRA CONTROL OF ORGANISED CRIME ACT, 1999
State:
Chandigarh
Date:
23 Apr 1999
Department:
Police Department
Chandigarh act 027 of 2006 : The Micro, Small and Medium Enterprises Development Act, 2006
State:
Chandigarh
Date:
16 Jun 2006
Department:
Department of Director of Industries
Chandigarh act 056 of 2007 : The MAINTENANCE AND WELFARE OF PARENTS AND SENIOR CITIZENS ACT, 2007
State:
Chandigarh
Date:
29 Dec 2007
Department:
Department of Social Welfare
Chandigarh act 010 of 2017 : The MENTAL HEALTHCARE ACT, 2017
State:
Chandigarh
Date:
7 Apr 2017
Department:
Department of Government Medical College & Hospital Chandigarh-32
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