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Acts
Chandigarh
J
Chandigarh Acts Starting With J
Chandigarh act 056 of 2000 : The JUVENILE JUSTICE (CARE AND PROTECTION OF CHILDREN) ACT, 2000
State:
Chandigarh
Date:
30 Dec 2000
Department:
Department of Social Welfare
Chandigarh act 002 of 2016 : The JUVENILE JUSTICE (CARE AND PROTECTION OF CHILDREN) ACT, 2015
State:
Chandigarh
Department:
Department of Government Medical College & Hospital Chandigarh-32
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