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Acts
Chandigarh
I
Chandigarh Acts Starting With I
Chandigarh act 045 of 1860 : The INDIAN PENAL CODE, 1860
State:
Chandigarh
Date:
6 Oct 1860
Department:
Department of Government Medical College & Hospital Chandigarh-32
Chandigarh act 001 of 1872 : The INDIAN BARE ACTS Indian Evidence Act, 1872
State:
Chandigarh
Department:
Police Department
Chandigarh act 013 of 1885 : The INDIAN TELEGRAPH ACT, 1885
State:
Chandigarh
Date:
22 Jul 1885
Department:
Police Department
Chandigarh act 002 of 1899 : The INDIAN STAMP ACT, 1899
State:
Chandigarh
Date:
27 Jan 1899
Department:
Department of Deputy Commissioner
Ministry:
Ministry of Govt of Maharashtra
Chandigarh act 004 of 1912 : The Indian Lunacy Act 1912
State:
Chandigarh
Date:
16 Mar 1912
Department:
Department of Model Jail Department Chandigarh
Chandigarh act 016 of 1927 : The Indian Forest Act, 1927
State:
Chandigarh
Date:
21 Sep 1927
Department:
Police Department
Ministry:
Ministry of Law Department
Chandigarh act 009 of 1932 : The INDIAN PARTNERSHIP ACT 1932
State:
Chandigarh
Date:
8 Apr 1932
Department:
Department of Deputy Commissioner
Ministry:
Ministry of FINANCE
Chandigarh act 017 of 1933 : The INDIAN WIRELESS TELEGRAPHY ACT, 1933
State:
Chandigarh
Department:
Police Department
Chandigarh act 020 of 1946 : The Industrial Employment (Standing Orders) Act, 1946
State:
Chandigarh
Date:
23 Apr 1946
Department:
Labour Department
Chandigarh act 0102 of 1956 : The INDIAN MEDICAL COUNCIL ACT, 1956*
State:
Chandigarh
Department:
Department of Government Medical College & Hospital Chandigarh-32
Chandigarh act 0104 of 1956 : The IMMORAL TRAFFIC (PREVENTION) ACT, 1956
State:
Chandigarh
Date:
30 Dec 1957
Department:
Police Department
Chandigarh act 048 of 1970 : The INDIAN MEDICINE CENTRAL COUNCIL ACT, 1970*
State:
Chandigarh
Department:
Department of Government Medical College Hospital Sector 16
Chandigarh act 053 of 1972 : The Indian Wild Life Protection Act, 1972
State:
Chandigarh
Date:
9 Sep 1972
Department:
Department of Forest and Wildlife
Chandigarh act 030 of 1979 : The INTER-STATE MIGRANT WORKMEN (REGULATION OF EMPLOYMENT AND CONDITIONS OF SERVICE) ACT, 1979
State:
Chandigarh
Date:
11 Jun 1979
Department:
Labour Department
Chandigarh act 060 of 1986 : The INDECENT REPRESENTATION OF WOMEN (PROHIBITION) ACT, 1986
State:
Chandigarh
Department:
Police Department
Chandigarh act 021 of 2000 : The INFORMATION TECHNOLOGY ACT, 2000 Amendment
State:
Chandigarh
Department:
Police Department
Chandigarh act 010 of 2009 : The INFORMATION TECHNOLOGY(AMENDMENT) ACT, 2008
State:
Chandigarh
Department:
Police Department
Chandigarh act 031 of 2016 : The INSOLVENCY AND BANKRUPTCY CODE, 2016
State:
Chandigarh
Department:
Department of Home (judicial)
Chandigarh act 013 of 2017 : The INTEGRATED GOODS AND SERVICES TAX ACT, 2017
State:
Chandigarh
Date:
12 Apr 2017
Department:
Excise and Taxation Department
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