Chandigarh Acts Starting With H

Chandigarh act 025 of 1955 : The HINDU MARRIAGE ACT, 1955
State: Chandigarh Date: 18 May 1955 Department: Department of Deputy Commissioner
Chandigarh act 078 of 1956 : The HINDU ADOPTIONS AND MAINTENANCE ACT, 1956
State: Chandigarh Date: 21 Dec 1956 Department: Department of Home (judicial)
Chandigarh act 020 of 1971 : The Haryana Housing Board Act 1971 (as extended to Chandigarh)
State: Chandigarh Date: 13 Mar 1975 Department: Department of Chandigarh Housing Board
Chandigarh act 020 of 1971 : The HARYANA HOUSING BOARD ACT, 1971
State: Chandigarh Date: 1 Jan 1971 Department: Department of Chandigarh Housing Board
Chandigarh act 009 of 1971 : The Haryana Prevention of Beggary Act, 1971
State: Chandigarh Department: Police Department
Chandigarh act 059 of 1973 : The HOMOEOPATHY CENTRAL COUNCIL ACT, 1973
State: Chandigarh Department: Department of Government Medical College Hospital Sector 16
Chandigarh act 39 of 1999 : The Hindu Marriage Law ( Amendment) Act 1999
State: Chandigarh Date: 28 Dec 2000 Department: Department of Deputy Commissioner
Chandigarh act 016 of 2017 : The HUMAN IMMUNODEFICIENCY VIRUS AND ACQUIRED IMMUNE DEFICIENCY SYNDROME (PREVENTION AND CONTROL) ACT, 2017
State: Chandigarh Department: Department of Government Medical College & Hospital Chandigarh-32