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Acts
Chandigarh
F
Chandigarh Acts Starting With F
Chandigarh act 045 of 1922 : The Fundamental Rules
State:
Chandigarh
Date:
1 Jan 1922
Department:
Department of Chandigarh Industrial & Tourism Development Corporation Ltd.
Chandigarh act 063 of 1948 : The FACTORIES ACT, 1948
State:
Chandigarh
Department:
Labour Department
Chandigarh act 049 of 1976 : The FOREIGN CONTRIBUTION (REGULATION) ACT, 1976
State:
Chandigarh
Department:
Police Department
Chandigarh act 069 of 1980 : The Forest Conservation Act, 1980
State:
Chandigarh
Date:
27 Dec 1980
Department:
Department of Forest and Wildlife
Chandigarh act 034 of 2006 : The FOOD SAFETY AND STANDARDS ACT, 2006
State:
Chandigarh
Date:
23 Aug 2006
Department:
Department of Government Medical College Hospital Sector 16
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