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Acts
Chandigarh
D
Chandigarh Acts Starting With D
Chandigarh act 023 of 1940 : The DRUGS AND COSMETICS ACT, 1940 (Amendment)
State:
Chandigarh
Department:
Department of Government Medical College Hospital Sector 16
Chandigarh act 023 of 1940 : The DRUGS AND COSMETICS ACT, 1940
State:
Chandigarh
Date:
10 Apr 1940
Department:
Department of Government Medical College & Hospital Chandigarh-32
Chandigarh act 025 of 1946 : The DELHI SPECIAL POLICE ESTABLISHMENT ACT, 1946
State:
Chandigarh
Department:
Police Department
Chandigarh act 028 of 1961 : The DOWRY PROHIBITION ACT, 1961
State:
Chandigarh
Date:
20 May 1961
Department:
Police Department
Chandigarh act 042 of 1971 : The Defence of India 1971
State:
Chandigarh
Date:
4 Dec 1971
Department:
Department of Model Jail Department Chandigarh
Chandigarh act 035 of 1983 : The DANGEROUS MACHINES (REGULATION) ACT, 1983
State:
Chandigarh
Department:
Police Department
Chandigarh act 056 of 1986 : The Delhi Fire Prevention and Fire Safety Act-1986 as extended to UT Chandigarh
State:
Chandigarh
Department:
Department of Municipal Corporation
Chandigarh act 001 of 2009 : The Delhi Prevention of Defacement of Property Act, 2007
State:
Chandigarh
Date:
17 Jan 2009
Department:
Police Department
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