Chandigarh Acts Starting With C

Chandigarh act 007 of 1870 : The COURT-FEES ACT,1870
State: Chandigarh Date: 11 Mar 1870 Department: Department of Deputy Commissioner Ministry: Ministry of FINANCE
Chandigarh act 001 of 1871 : The CATTLE-TRESPASS ACT, 1871
State: Chandigarh Department: Police Department
Chandigarh act 005 of 1908 : The CODE OF CIVIL PROCEDURE, 1908
State: Chandigarh Date: 21 Mar 1908 Department: Department of Home (judicial)
Chandigarh act 005 of 1908 : The Code Of Civil Procedure, 1908
State: Chandigarh Date: 1 Jan 1909 Department: Department of Model Jail Department Chandigarh
Chandigarh act 309 of 1950 : The Constitution of India
State: Chandigarh Date: 25 Jan 1950 Department: Department of Education Department (Colleges)Department of Education Department (Schools) Ministry: Ministry of HOME
Chandigarh act 027 of 1952 : The Capital of Punjab (Development and Regulation) Act, 1952
State: Chandigarh Department: Land Acquisition Department
Chandigarh act 037 of 1952 : The CINEMATOGRAPH ACT, 1952
State: Chandigarh Date: 21 Mar 1952 Department: Police Department
Chandigarh act 027 of 1952 : The Capital of Punjab (Development and Regulation) Act, 1952
State: Chandigarh Date: 17 Dec 1952 Department: Department of Social Welfare
Chandigarh act 057 of 1955 : The CITIZENSHIP ACT, 1955
State: Chandigarh Date: 30 Dec 1955 Department: Department of Deputy Commissioner Ministry: Ministry of Govt of Maharashtra
Chandigarh act 014 of 1957 : The COPYRIGHT ACT, 1957
State: Chandigarh Department: Police Department
Chandigarh act 052 of 1962 : The CUSTOMS ACT, 1962*
State: Chandigarh Department: Police Department
Chandigarh act 037 of 1970 : The CONTRACT LABOUR (REGULATION AND ABOLITION) ACT, 1970
State: Chandigarh Date: 5 Sep 1970 Department: Labour Department Ministry: Ministry of FINANCE
Chandigarh act 070 of 1971 : The CONTEMPT OF COURTS ACT, 1971
State: Chandigarh Date: 24 Dec 1971 Department: Police Department
Chandigarh act 025 of 1973 : The CINEMATOGRAPH (AMENDMENT) ACT, 1973
State: Chandigarh Department: Police Department
Chandigarh act 052 of 1974 : The CONSERVATION OF FOREIGN EXCHANGE AND PREVENTION OF SMUGGLING ACTIVITIES ACT, 1974
State: Chandigarh Date: 20 Dec 1974 Department: Department of Model Jail Department Chandigarh
Chandigarh act 002 of 1974 : The CODE OF CRIMINAL PROCEDURE, 1973
State: Chandigarh Department: VIGILANCE DEPARTMENT
Chandigarh act 040 of 1982 : The CHIT FUNDS ACT, 1982
State: Chandigarh Date: 19 Aug 1982 Department: Police Department
Chandigarh act 061 of 1986 : The CHILD LABOUR (PROHIBITION AND REGULATION) ACT, 1986
State: Chandigarh Date: 23 Dec 1986 Department: Labour Department
Chandigarh act 068 of 1986 : The CONSUMER PROTECTION ACT, 1986
State: Chandigarh Date: 24 Dec 1986 Department: Department of State Consumer Disputes Redressal Commission
Chandigarh act 002 of 1988 : The CHANDIGARH (DELEGATION OF POWERS) ACT, 1987
State: Chandigarh Date: 3 Jan 1988 Department: Department of Engineering
Chandigarh act 007 of 1995 : The CABLE TELEVISION NETWORKS (REGULATION)1995
State: Chandigarh Department: Police Department
Chandigarh act 002 of 2003 : The Cable Television Networks(Regulation) Amendment Act, 2002
State: Chandigarh Department: Police Department
Chandigarh act 034 of 2003 : The CIGARETTES AND OTHER TOBACCO PRODUCTS (PROHIBITION OF ADVERTISEMENT AND REGULATION OF TRADE AND COMMERCE, PRODUCTION, SUPPLY AND DISTRIBUTION) ACT, 2003
State: Chandigarh Date: 18 May 2003 Department: Police Department
Chandigarh act 004 of 2006 : The COMMISSIONS FOR PROTECTION OF CHILD RIGHTS ACT, 2005
State: Chandigarh Date: 20 Jan 2006 Department: Department of Government Medical College & Hospital Chandigarh-32
Chandigarh act 023 of 2010 : The CLINICAL ESTABLISHMENTS (REGISTRATION AND REGULATION) ACT, 2010
State: Chandigarh Department: Department of Government Medical College Hospital Sector 16
Chandigarh act 013 of 2013 : The CRIMINAL LAW (AMENDMENT) ACT, 2013
State: Chandigarh Department: Police Department
Chandigarh act 022 of 2018 : The CRIMINAL LAW (AMENDMENT) ACT, 2018
State: Chandigarh Department: Police Department
Chandigarh act 035 of 2019 : The CONSUMER PROTECTION ACT, 2019
State: Chandigarh Department: Department of Food & Supply
Chandigarh act 029 of 2019 : The Code on Wages
State: Chandigarh Department: Labour Department