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Parallel Search is an AI-driven legal research functionality that uses natural language understanding to find conceptually relevant case law, even without exact keyword matches.
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Acts
Chandigarh
A
Chandigarh Acts Starting With A
Chandigarh act 046 of 1950 : The Army Act, 1950
State:
Chandigarh
Department:
Police Department
Chandigarh act 024 of 1958 : The ANCIENT MONUMENTS AND ARCHAEOLOGICAL SITES AND REMAINS ACT, 1958
State:
Chandigarh
Department:
Department of Home (judicial)
Chandigarh act 059 of 1959 : The ARMS ACT, 1959
State:
Chandigarh
Date:
23 Dec 1959
Department:
Police Department
Chandigarh act 025 of 1961 : The ADVOCATES ACT, 1961
State:
Chandigarh
Date:
19 May 1961
Department:
Police Department
Chandigarh act 014 of 1981 : The AIR (PREVENTION AND CONTROL OF POLLUTION) ACT, 1981
State:
Chandigarh
Date:
29 Mar 1981
Department:
Department of Environment
Ministry:
Ministry of Vidhai
Chandigarh act 045 of 2001 : The ADVOCATES WELFARE FUND ACT, 2001
State:
Chandigarh
Date:
14 Sep 2001
Department:
Department of Home (judicial)
Chandigarh act 18 of 2016 : The AADHAAR (TARGETED DELIVERY OF FINANCIAL AND OTHER SUBSIDIES, BENEFITS AND SERVICES) ACT, 2016
State:
Chandigarh
Department:
Department of Government Medical College Hospital Chandigarh-32
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