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Acts
Bihar
S
Bihar Acts Starting With S
Bihar act 021 of 1860 : The SOCIETIES REGISTRATION ACT, 1860
State:
Bihar
Date:
21 Jul 1859
Department:
Department of Registration, Excise & Prohibition
Bihar act 014 of 1949 : The SANTHAL PARGANAS TENANCY (SUPPLEMENTARY PROVISIONS) ACT, 1949
State:
Bihar
Date:
1 Apr 1949
Department:
REVENUE & LAND REFORMS DEPARTMENT
Bihar act 043 of 1954 : The SPECIAL MARRIAGE ACT, 1954
State:
Bihar
Date:
9 Oct 1954
Department:
Department of Registration, Excise & Prohibition
Bihar act 011 of 1976 : The SALES PROMOTION EMPLOYEES (CONDITIONS OF SERVICE) ACT, 1976
State:
Bihar
Date:
25 Jan 1976
Department:
Labour Resources Department
Bihar act 01148 of 2008 : The Steno Cadre Manual 2007
State:
Bihar
Date:
25 Feb 2008
Department:
Industry Department
Bihar act 008 of 2015 : The SRIMATI RADHIKA SINHA INSTITUTE AND SACHIDANAND SINHA LIBRARY (REQUISITION AND MANAGEMENT) ACT, 2015
State:
Bihar
Date:
6 May 2015
Department:
EDUCATION DEPARTMENT
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