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Parallel Search is an AI-driven legal research functionality that uses natural language understanding to find conceptually relevant case law, even without exact keyword matches.
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Home
Acts
Bihar
P
Bihar Acts Starting With P
Bihar act 009 of 1894 : The Prisons Act 1894.
State:
Bihar
Date:
1 Jan 1957
Department:
HOME DEPARTMENT
Bihar act 004 of 1936 : The PAYMENT OF WAGES ACT, 1936
State:
Bihar
Date:
23 Apr 1936
Department:
Labour Resources Department
Bihar act 020 of 1958 : The Probation of Offenders Act, 1958.
State:
Bihar
Date:
16 May 1958
Department:
HOME DEPARTMENT
Bihar act 021 of 1965 : The PAYMENT OF BONUS ACT, 1965
State:
Bihar
Date:
25 Sep 1965
Department:
Labour Resources Department
Bihar act 039 of 1972 : The Payment of Gratuity Act, 1972
State:
Bihar
Date:
21 Aug 1972
Department:
Labour Resources Department
Bihar act 003 of 1984 : The Prevention Of Damage To Public Property Act 1984.
State:
Bihar
Date:
16 Mar 1984
Department:
HOME DEPARTMENT
Bihar act 005 of 1987 : The PREVENTION OF DEFACEMENT OF PROPERTY ACT, 1987
State:
Bihar
Date:
18 Apr 1987
Department:
REVENUE & LAND REFORMS DEPARTMENT
Bihar act 042 of 1991 : The Place Of Worship Act 1991.
State:
Bihar
Date:
18 Sep 1991
Department:
HOME DEPARTMENT
Bihar act 021 of 2012 : Patna University (Amendment and Validation) Act, 2012
State:
Bihar
Department:
EDUCATION DEPARTMENT
Ministry:
Ministry of Law
Bihar act 13 of 2013 : The PATNA UNIVERSITY (AMENDMENT) ACT, 2013
State:
Bihar
Date:
12 Aug 2013
Department:
Department of EDUCATION DEPARTMENT
Bihar act 018 of 2013 : The Patna University (Amendment) Act, 2013
State:
Bihar
Date:
14 Aug 2013
Department:
EDUCATION DEPARTMENT
Bihar act 010 of 2017 : The Patna University (Amendment) Act, 2017
State:
Bihar
Date:
21 Apr 2017
Department:
EDUCATION DEPARTMENT
Bihar act 015 of 2017 : The Patna University (Amendment) Act, 2017
State:
Bihar
Date:
18 May 2017
Department:
EDUCATION DEPARTMENT
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