Bihar Acts Starting With M

Bihar act 011 of 1948 : The MINIMUM WAGES ACT, 1948
State: Bihar Date: 15 Mar 1948 Department: Labour Resources Department
Bihar act 067 of 1957 : The Mines & Minerals Development Act, 1957
State: Bihar Date: 1 Dec 1957 Department: Mines & Geology Department
Bihar act 003 of 1961 : Minimum Wages (Bihar Amendment) Act, 1960
State: Bihar
Bihar act 027 of 1961 : The Motor Transport Workers Act, 1961
State: Bihar Date: 27 May 1961 Department: Labour Resources Department
Bihar act 053 of 1961 : The MATERNITY BENEFIT ACT, 1961
State: Bihar Date: 12 Dec 1961 Department: Labour Resources Department
Bihar act 034 of 1971 : The MEDICAL TERMINATION OF PREGNANCY ACT, 1971
State: Bihar Date: 10 Aug 1971 Department: HEALTH DEPARTMENT
Bihar act 009 of 1988 : Minimum Wages (Bihar Amendment) Act, 1988
State: Bihar
Bihar act 059 of 1988 : The Motor Vehicles Act, 1988.
State: Bihar Date: 10 Feb 1989 Department: TRANSPORT DEPARTMENT
Bihar act 010 of 2017 : The Mental Health Care Act, 2017
State: Bihar Date: 7 Apr 2017 Department: HEALTH DEPARTMENT
Bihar act 01037 of 2021 : The MMUY
State: Bihar Date: 13 May 2021 Department: Industry Department