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Home
Acts
Bihar
I
Bihar Acts Starting With I
Bihar act 002 of 1899 : The Indian Stamp Act, 1899
State:
Bihar
Date:
27 Jan 1899
Department:
Department of REGISTRATION, EXCISE & PROHIBITION
Bihar act 009 of 1910 : The INDIAN ELECTRICITY ACT, 1910
State:
Bihar
Date:
18 Mar 1910
Department:
ENERGY DEPARTMENT
Bihar act 020 of 1946 : The INDUSTRIAL EMPLOYMENT (STANDING ORDERS) ACT, 1946
State:
Bihar
Date:
23 Apr 1946
Department:
Labour Resources Department
Bihar act 014 of 1947 : The INDUSTRIAL DISPUTES ACT, 1947
State:
Bihar
Date:
11 Mar 1947
Department:
Labour Resources Department
Bihar act 030 of 1979 : The INTER-STATE MIGRANT WORKMEN (REGULATION OF EMPLOYMENT AND CONDITIONS OF SERVICE) ACT, 1979
State:
Bihar
Date:
11 Jun 1979
Department:
Labour Resources Department
Bihar act 010 of 1984 : The INDIRA GANDHI INSTITUTE OF MEDICAL SCIENCES ACT, 1984
State:
Bihar
Date:
23 Apr 1984
Department:
HEALTH DEPARTMENT
Bihar act 0548 of 1991 : The Indian Stamp (Bihar-Amendment)-Act-1991
State:
Bihar
Date:
25 Nov 1991
Department:
Department of Registration, Excise & Prohibition
Bihar act 005 of 2013 : Indian Stamp (Bihar Amendment) Act, 2013
State:
Bihar
Department:
Department of REGISTRATION, EXCISE & PROHIBITION
Bihar act 07275 of 2014 : The In exercise of powers conferred by proviso of Act 309 of the Constitution of India.
State:
Bihar
Date:
11 Jul 2014
Department:
BUILDING CONSTRUCTION DEPARTMENT
Bihar act 02043 of 2015 : The Industry Extenction Officer Cadre Manual 2015
State:
Bihar
Date:
26 May 2015
Department:
Industry Department
Bihar act 001 of 2019 : The INDIRA GANDHI INSTITUTE OF MEDICAL SCIENCES (AMENDMENT) ACT, 2019
State:
Bihar
Date:
22 Feb 2019
Department:
HEALTH DEPARTMENT
Ministry:
Ministry of Law Department
Bihar act 017 of 2019 : The Industrial Disputes (Bihar Amendment) Act, 2018
State:
Bihar
Date:
21 Nov 2019
Department:
INDUSTRY DEPARTMENT
Bihar act 015 of 2020 : The INDUSTRIAL DISPUTES (BIHAR AMENDMENT) ACT, 2020
State:
Bihar
Department:
LABOUR RESOURCES DEPARTMENT
Bihar act 05692 of 2023 : The In exercise of powers conferred under the prviso to Article-309 of the Constitution of india
State:
Bihar
Date:
13 Jul 2023
Department:
BUILDING CONSTRUCTION DEPARTMENT
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