Assam Acts Starting With S

Assam act 012 of 1943 : The SHILLONG (EXECUTION OF DECREES ) ACT, 1943.
State: Assam Date: 14 Sep 1943 Department: Judicial Department
Assam act 012 of 1943 : The SHILLONG (RXECUTION OF DECREBS ) ACT, 1943
State: Assam Date: 22 Dec 1943 Department: Hill Areas Department
Assam act 008 of 1947 : The SHILLONG CIVIL COURTS AND LAWS ACT, 1947
State: Assam Date: 31 Mar 1947 Department: Judicial Department
Assam act 010 of 1947 : The Sylhet Non-Agricultural Urban Areas Tenancy Act, 1947
State: Assam Date: 21 May 1947 Department: Revenue Department
Assam act 015 of 1948 : The SOCIETIES REGISTRATION (ASSAM SECOND AMENDMENT) ACT, 1948
State: Assam Date: 15 Oct 1948 Department: General Administration Department
Assam act 014 of 1948 : The SOCIETIES REGISTRATION (ASSAM FIRST AMENDMENT) ACT, 1948
State: Assam Date: 15 Oct 1948 Department: General Administration Department
Assam act 011 of 1952 : The SOCIETIES REGISTRATION (ASSAM THIRD AMENDMENT) ACT, 1952
State: Assam Date: 15 Oct 1952 Department: General Administration Department
Assam act 2 of 1954 : The SHILLONG (RIFLE RANGE AND UMLONG) CANTONMENTS ASSIMILATION OF STATE LAWS ACT, 1953
State: Assam Date: 23 Feb 1954 Department: Department of Home Department
Assam act 011 of 1958 : The Societies Registration (Assam Fifth Amendment) Act, 1958
State: Assam Date: 31 Mar 1958 Department: General Administration Department
Assam act 026 of 1961 : The Sylhet Tenancy (Amendment) Act, 1961
State: Assam Date: 28 Dec 1961 Department: Revenue Department
Assam act 005 of 1971 : The Sylhet Tenancy (Amendment) Act, 1970
State: Assam Date: 9 Feb 1971 Department: Revenue Department
Assam act 006 of 1978 : The Salary and Allowances of the leader of Opposition in the Assam Legislative Assembly Act, 1978
State: Assam Date: 3 Jul 1978 Department: Parliamentary Affairs Department
Assam act 020 of 2005 : The SONOWAL KA CHARI AUTONOMOUS COUNCIL ACT, 2005
State: Assam Date: 11 May 2005 Department: Welfare of Plain Tribes and Backward Classes Department
Assam act 020 of 2005 : The SONOWAL KACHARI AUTONOMOUS COUNCIL ACT, 2005
State: Assam Date: 17 May 2005 Department: Welfare of Plain Tribes and Backward Classes Department
Assam act 013 of 2007 : The Srimanta Sankaradeva University of Health Science Act, 2007
State: Assam Date: 5 Jun 2007 Department: Higher Education Department
Assam act 009 of 2010 : The Sonowal Kachari Autonomous Council (Amendment) Act, 2010
State: Assam Date: 7 May 2010 Department: Welfare of Plain Tribes and Backward Classes Department
Assam act 009 of 2017 : The Sonowal Kachari Autonomous Council (Amendment) Act, 2017
State: Assam Date: 1 Apr 2017 Department: Welfare of Plain Tribes and Backward Classes Department
Assam act 005 of 2018 : The State Housing Board (Amendment) Act, 2018
State: Assam Date: 22 Mar 2018 Department: Home Department
Assam act 012 of 2019 : The SOCIETIES REGISTRATION (ASSAM AMENDMENT) ACT, 2019
State: Assam Date: 4 Sep 2019 Department: General Administration Department