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Home
Acts
Assam
C
Assam Acts Starting With C
Assam act 005 of 1896 : The CHIN HILLS REGULATION, 1896
State:
Assam
Department:
Hill Areas Department
Assam act 001 of 1936 : The CATTLE-TRESPASS (ASSAM AMENDMENT) ACT, 1986
State:
Assam
Date:
3 Jun 1936
Department:
Border Areas Department
Assam act 002 of 1941 : The CIVIL PROCEDURE (ASSAM AMENDMENT) ACT, 1941
State:
Assam
Date:
12 Feb 1941
Department:
Home Department
Assam act 008 of 1953 : The CODE OF CIVIL PROCEDURE (ASSAM AMENDMENT) ACT, 1953
State:
Assam
Date:
18 Apr 1953
Department:
Judicial Department
Assam act 007 of 1955 : The Criminal Law Amendment (Extension to Autonomous Districts) Act, 1955
State:
Assam
Date:
13 Apr 1955
Department:
Judicial Department
Assam act 013 of 1964 : The CODE OF CRIMINAL PROCEDURE (ASSAM AMENDMENT) ACT, 1964
State:
Assam
Date:
3 Jul 1964
Department:
Judicial Department
Assam act 020 of 1966 : The Code of Criminal Procedure (Assam Amendment) Act, 1966
State:
Assam
Date:
5 Jul 1966
Department:
Judicial Department
Assam act 027 of 1972 : Court-Fees (Assam Amendment) Act, 1972
State:
Assam
Assam act 028 of 1972 : The Court Fees (Assam Amendment) Act, 1972
State:
Assam
Date:
13 Dec 1972
Department:
Judicial Department
Assam act 003 of 1980 : The Code of Criminal Procedure (Assam) (Amendment) Act, 1980
State:
Assam
Date:
19 Jul 1980
Department:
Judicial Department
Assam act 008 of 1984 : The CODE OF CRIMINAL PROCEDURE (ASSAM AMENDMENT) ACT, 1984
State:
Assam
Date:
7 Apr 1984
Department:
Judicial Department
Assam act 003 of 1984 : The CODE OF CRIMINAL PROCEDURE (ASSAM AMENDMENT) ACT, 1983
State:
Assam
Date:
8 Feb 1984
Department:
Judicial Department
Assam act 2 of 1985 : The Code of Criminal Procedure (Third Assam Amendment) Act, 1984
State:
Assam
Date:
28 Jan 1985
Department:
Department of Judicial Department
Assam act 015 of 2002 : The CATTLE TRESPASS (ASSAM AMENDMENT) ACT, 2002
State:
Assam
Date:
18 Nov 2002
Department:
Agriculture Department
Assam act 019 of 2011 : The Cotton College State University Act, 2011
State:
Assam
Date:
5 Sep 2011
Department:
Higher Education Department
Assam act 014 of 2012 : The Chief Whips of the Legislature Parties in the Assam Legislative Assambly (Facilities) Act, 2012
State:
Assam
Date:
19 May 2012
Department:
Parliamentary Affairs Department
Assam act 011 of 2015 : The Cotton College State University (Amendment) Act, 2015
State:
Assam
Date:
28 May 2015
Department:
Higher Education Department
Assam act 022 of 2017 : The Cotton University Act, 2017
State:
Assam
Date:
11 Apr 2017
Department:
Higher Education Department
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