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Home
Acts
Assam
B
Assam Acts Starting With B
Assam act 011 of 1793 : The BENGAL INHERITANCE REGULATION, 1793
State:
Assam
Department:
LEGISLATIVE DEPARTMENT
Assam act 005 of 1799 : The BENGAL WILLS AND INTESTACY REGULATION,1799
State:
Assam
Department:
LEGISLATIVE DEPARTMENT
Assam act 002 of 1806 : The BENGAL TROOPS TRANSPORT AND TRAVELLERS' ASSISTANCE REGULATION, 1806
State:
Assam
Department:
LEGISLATIVE DEPARTMENT
Assam act 011 of 1812 : The BENGAL FOREIGN IMMIGRANTS REGULATION, 1812
State:
Assam
Department:
LEGISLATIVE DEPARTMENT
Assam act 011 of 1825 : The Bengal Alluvion and Diluvion Regulation, 1825
State:
Assam
Department:
LEGISLATIVE DEPARTMENT
Assam act 006 of 1825 : The BENGAL TROOPS TRANSPORT REGULATION, 1825
State:
Assam
Department:
LEGISLATIVE DEPARTMENT
Assam act 005 of 1827 : The BENGAL ATTACHED ESTATES MANAGEMENT REGULATION, 1827
State:
Assam
Department:
LEGISLATIVE DEPARTMENT
Assam act 003 of 1827 : The BENGAL CORRUPTION AND EXTORTION REGULATION, 1827
State:
Assam
Department:
LEGISLATIVE DEPARTMENT
Assam act 012 of 1887 : The Bengal, Agra and Assam Civil Court Act, 1887
State:
Assam
Date:
11 Mar 1887
Department:
Judicial Department
Ministry:
Ministry of Agriculture
Assam act 008 of 1893 : The BENGAL PATNI TALUKS REGULATION, 1819
State:
Assam
Department:
LEGISLATIVE DEPARTMENT
Assam act 007 of 1912 : The Bengal, Bihar and Orissa and Assam Laws Act, 1912
State:
Assam
Department:
Judicial Department
Assam act 002 of 1931 : The BIJNI SUCCESSION ACT,1931
State:
Assam
Date:
20 May 1931
Department:
Personnel Department
Assam act 006 of 1935 : The Bengal, Agra and Assam Civil Court (Amendment) Act, 1935
State:
Assam
Date:
4 Dec 1935
Department:
Judicial Department
Assam act 028 of 1962 : The BENGAL PUBLIC DEMANDS RECOVERY (ASSAM AMENDMENT) ACT, 1962
State:
Assam
Date:
1 Oct 1962
Department:
General Administration Department
Assam act 009 of 1965 : The Bengal, Agra and Assam Civil Court (Amendment) Act, 1965
State:
Assam
Date:
8 Jun 1965
Department:
Judicial Department
Assam act 012 of 1967 : The Bengal, Agra and Assam Civil Court (Amendment) Act, 1967
State:
Assam
Date:
16 Aug 1967
Department:
Judicial Department
Assam act 008 of 1973 : The Bengal Regulation 8 of 1973
State:
Assam
Department:
LEGISLATIVE DEPARTMENT
Assam act 002 of 1973 : The Bengal Regulation 2 of 1973
State:
Assam
Department:
LEGISLATIVE DEPARTMENT
Assam act 001 of 1973 : The Bengal Regulation 1 of 1973
State:
Assam
Department:
LEGISLATIVE DEPARTMENT
Assam act 017 of 1974 : The Bengal, Agra and Assam Civil Court (Amendment) Act, 1973
State:
Assam
Date:
6 May 1974
Department:
Judicial Department
Ministry:
Ministry of Law Department
Assam act 001 of 1979 : The Bengal, Agra and Assam Civil Court (Amendment) Act, 1978
State:
Assam
Date:
9 Mar 1979
Department:
Judicial Department
Ministry:
Ministry of MPP and Power
Assam act 007 of 1993 : The Bengal, Agra and Assam Civil Court (Amendment) Act, 1992
State:
Assam
Date:
12 May 1993
Department:
Judicial Department
Assam act 001 of 1997 : The BHARAT HYDRO POWER CORPORATION LIMITED (ACQUISITION AND TRANSFER OF UNDERTAKING) ACT, 1996
State:
Assam
Date:
6 Jan 1997
Department:
Power (Electricity) Department
Assam act 024 of 1997 : The Bengal, Agra and Assam Civil Court (Amendment) Act, 1996
State:
Assam
Date:
13 Nov 1997
Department:
Judicial Department
Ministry:
Ministry of Education
Assam act 016 of 1999 : The Bodoland Autonomous Council (Amendment) Act, 1999
State:
Assam
Date:
29 May 1999
Department:
Hill Areas Department
Assam act 004 of 2005 : The Bengal, Agra and Assam Civil Court (Amendment) Act, 2004
State:
Assam
Date:
18 Jan 2005
Department:
Judicial Department
Assam act 044 of 2005 : The Bengal, Agra and Assam Civil Court (Amendment) Act, 2005
State:
Assam
Date:
23 Dec 2005
Department:
Judicial Department
Ministry:
Ministry of Law Department
Assam act 011 of 2009 : The Bodoland University Act, 2009
State:
Assam
Date:
28 Feb 2009
Department:
Higher Education Department
Assam act 036 of 2017 : The BHATTADEV UNIVERSITY ACT, 2017
State:
Assam
Date:
30 Oct 2017
Department:
Higher Education Department
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