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Acts
Arunachal Pradesh
I
Arunachal Pradesh Acts Starting With I
Arunachal Pradesh act 005 of 2007 : The INDIAN STAMP ACT 1899(IN ITS APPLICATION TO THE STTAE OF ARUNACHAL PRADESH) 2007
State:
Arunachal Pradesh
Date:
13 Aug 2007
Department:
Department of LAW AND JUDICIAL
Arunachal Pradesh act 003 of 2010 : The Indian Stamp Act 1899 in Its application to the State of Arunachal Pradesh) Amendment Act 2010
State:
Arunachal Pradesh
Date:
20 Apr 2010
Department:
Department of LAW AND JUDICIAL
Ministry:
Ministry of LAW AND JUSTICE
Arunachal Pradesh act 11 of 2021 : The Industrial Disputes (Arunachal Pradesh Amendment) Act, 2020
State:
Arunachal Pradesh
Department:
Department of LAW AND JUDICIAL
Arunachal Pradesh act 005 of 2022 : The Indira Gandhi Technological and Medical Sciences Unversity ( Amendment) Act, 2022
State:
Arunachal Pradesh
Date:
27 Apr 2022
Department:
Department of Law And Judicial
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