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Acts
Andhra Pradesh
R
Andhra Pradesh Acts Starting With R
Andhra Pradesh act 017 of 1977 : The Rangaraya Medical College (Taking over of Management) Act, 1977.
State:
Andhra Pradesh
Department:
Health, Medical & Family Welfare Department
andhra pradesh act 007 of 1987 : Rashtrra Karshaka Parishad and Allied Bodies Act, 1987
State:
Andhra Pradesh
andhra pradesh act 015 of 1993 : Regulation of Wholesale Trade and Distribution and Retail Trade in Indian Liquor, Foreign Liquor Wine and Beer Act, 1993
State:
Andhra Pradesh
andhra pradesh act 002 of 1994 : Regulation of Appointments to Public Services and Rationalisation of Staff Pattern and Pay Structure Act, 1994
State:
Andhra Pradesh
andhra pradesh act 011 of 1996 : Rural Development Act, 1996
State:
Andhra Pradesh
andhra pradesh act 024 of 1997 : Regulation of Reservations for Appointments to Public Services Act, 1997
State:
Andhra Pradesh
andhra pradesh act 032 of 1998 : Rural Electric Co-operative Societies (Temporary Provisions) Act, 1998
State:
Andhra Pradesh
andhra pradesh act 003 of 1998 : Regulation of Appointments to Public Services and Rationalisation of Staff Pattern and Pay Structure Act, 1998
State:
Andhra Pradesh
Andhra Pradesh act 018 of 2008 : The Rajiv Gandhi University of Knowledge Technologies Act, 2008.
State:
Andhra Pradesh
Department:
Higher Education Department
Ministry:
Ministry of Industries
Andhra Pradesh act 022 of 2018 : The Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement (Andhra Pradesh Amendment) Act, 2018.
State:
Andhra Pradesh
Date:
30 Mar 2018
Department:
REVENUE DEPARTMENT
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