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Acts
Andhra Pradesh
P
Andhra Pradesh Acts Starting With P
Andhra Pradesh act 027 of 1985 : The Potti Sreeramulu Telugu University Act, 1985
State:
Andhra Pradesh
Date:
24 Oct 1985
Department:
Higher Education Department
andhra pradesh act 022 of 1988 : Private Educational Institutions Grant-In-Aid (Regulation) Act, 1988
State:
Andhra Pradesh
andhra pradesh act 021 of 1992 : Public Security Act, 1992
State:
Andhra Pradesh
andhra pradesh act 013 of 1994 : Panchayat Raj Act, 1994
State:
Andhra Pradesh
andhra pradesh act 011 of 1995 : Private Educational Institutions Maintenance Grant (Regulation) Act, 1995
State:
Andhra Pradesh
andhra pradesh act 017 of 1995 : Prohibition Act, 1995
State:
Andhra Pradesh
andhra pradesh act 004 of 1996 : Public Sector Undertakings (Reconstitution of Management) Act, 1996
State:
Andhra Pradesh
andhra pradesh act 003 of 1996 : Public Securities (Reconstitution of Management) Act, 1996
State:
Andhra Pradesh
andhra pradesh act 025 of 1997 : Public Examinations (Prevention of Malpractices and Unfair Means) Act, 1997
State:
Andhra Pradesh
andhra pradesh act 014 of 1997 : Prohibition of Absorption of Employees of State Government Public Sector Undertakings into Public Service Act, 1997
State:
Andhra Pradesh
andhra pradesh act 028 of 1997 : Prevention of Disfigurement of Open Places and Prohibition of Obscene and Objectionable Posters and Advertisements Act, 1997
State:
Andhra Pradesh
andhra pradesh act 026 of 1997 : Prohibition of Ragging Act, 1997
State:
Andhra Pradesh
andhra pradesh act 017 of 1999 : Protection of Depositors of financial Establishments Act, 1999
State:
Andhra Pradesh
andhra pradesh act 009 of 2000 : Private Aided Educational Staff (Regulation of Pay) Act, 2000
State:
Andhra Pradesh
andhra pradesh act 012 of 2001 : Prisons Development Board Act, 2001
State:
Andhra Pradesh
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