Andhra Pradesh Acts Starting With H

Andhra pradesh act 013 of 1986 : Hindu Succession (Andhra Pradesh Amendment) Act, 1986
State: Andhra Pradesh
Andhra pradesh act 010 of 1987 : Hyderabad Municipal Corporation (Amendment) Act, 1987
State: Andhra Pradesh
andhra pradesh act 030 of 1988 : Hyderabad Metropolitan Water Supply (Validation of Water Rates and Service Charges) Act, 1988
State: Andhra Pradesh
Andhra pradesh act 018 of 1991 : Hyderabad Municipal Corporations (Amendment) Act, 1991
State: Andhra Pradesh
Andhra pradesh act 010 of 1994 : Hyderabad Municipal Corporations (Amendment) Act, 1994
State: Andhra Pradesh
Andhra pradesh act 019 of 1996 : Hyderabad Municipal Corporations (Amendment) Act, 1996
State: Andhra Pradesh
Andhra pradesh act 021 of 1997 : Hyderabad Municipal Corporations (Amendment) Act, 1997
State: Andhra Pradesh
Andhra pradesh act 018 of 1998 : Hyderabad Municipal Corporations (Second Amendment) Act, 1998
State: Andhra Pradesh
Andhra pradesh act 011 of 1999 : Hyderabad Municipal Corporations (Amendment) Act, 1999
State: Andhra Pradesh
Andhra pradesh act 030 of 2000 : Hyderabad Municipal Corporations (Amendment) Act, 2000
State: Andhra Pradesh
Andhra pradesh act 007 of 2001 : Hyderabad Municipal Corporations (Amendment) Act, 2001
State: Andhra Pradesh
Andhra pradesh act 032 of 2001 : Hyderabad Municipal Corporations (Second Amendment) Act, 2001
State: Andhra Pradesh
Andhra pradesh act 024 of 2002 : Hyderabad Municipal Corporations (Amendment) Act, 2002
State: Andhra Pradesh
Andhra pradesh act 023 of 2002 : Hyderabad Municipal Corporation (Amendment) Act, 2002
State: Andhra Pradesh