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  1. Home
  2. Acts
  3. Andhra Pradesh
  4. E

Andhra Pradesh Acts Starting With E

andhra pradesh act 010 of 1990 : Educational Service (Regulation of Pay Fixation of Principals and Lecturers) Act, 1990
State: Andhra Pradesh
andhra pradesh act 012 of 1993 : Exhibition of Films on Television Screen through Video Cassette Recorders (Regulation) Act, 1993
State: Andhra Pradesh
andhra pradesh act 034 of 1995 : Educational Institutions Grant in Aid (Regulation) Supplementary Provision Act, 1995
State: Andhra Pradesh
andhra pradesh act 030 of 1998 : Electricity Reform Act, 1998
State: Andhra Pradesh
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