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Andaman and Nicobar Islands
S
Andaman and Nicobar Islands Acts Starting With S
Andaman and Nicobar Islands act 007 of 2014 : The Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014
State:
Andaman and Nicobar Islands
Date:
4 Mar 2014
Department:
Department of Port Blair Municipal Council
Ministry:
Ministry of Andaman and Nicobar Administration
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