Andaman and Nicobar Islands Acts Starting With P

Andaman and Nicobar Islands act 005 of 1861 : The Police Act, 1861
State: Andaman and Nicobar Islands Date: 22 Mar 1861 Department: Department of Andaman and Nicobar Police Ministry: Ministry of Andaman and Nicobar Administration
Andaman and Nicobar Islands act 009 of 1894 : The Prison Act, 1894
State: Andaman and Nicobar Islands Date: 22 Mar 1894 Department: Department of Jail Ministry: Ministry of Andaman and Nicobar Administration
Andaman and Nicobar Islands act 012 of 1919 : The Poisons Act, 1919
State: Andaman and Nicobar Islands Date: 3 Sep 1919 Department: Department of Revenue Ministry: Ministry of Andaman and Nicobar Administration
Andaman and Nicobar Islands act 004 of 1936 : The payment of wages act, 1936
State: Andaman and Nicobar Islands Date: 23 Apr 1936 Department: Department of Labour Commissioner Ministry: Ministry of Andaman and Nicobar Administration
Andaman and Nicobar Islands act 069 of 1951 : The plantations labour act, 1951
State: Andaman and Nicobar Islands Date: 2 Nov 1951 Department: Department of Labour Commissioner Ministry: Ministry of Andaman and Nicobar Administration
Andaman and Nicobar Islands act 046 of 1988 : The Prevention of Illicit Traffic Narcotic Drugs and Psychotropic Substances Act, 1988
State: Andaman and Nicobar Islands Date: 12 Jul 2024 Department: Department of Home Secretariat Ministry: Ministry of Andaman and Nicobar Administration
Andaman and Nicobar Islands act 010 of 1994 : The Protection of Human Rights Act, 1993
State: Andaman and Nicobar Islands Date: 8 Jan 1994 Department: Department of Andaman and Nicobar Administration Ministry: Ministry of Andaman and Nicobar Administration