Andaman and Nicobar Islands Acts Starting With M

Andaman and Nicobar Islands act 004 of 1939 : The Motor Vehicle Act, 1939
State: Andaman and Nicobar Islands Date: 9 Dec 1994 Department: Department of Andaman and Nicobar Police Ministry: Ministry of Andaman and Nicobar Administration
Andaman and Nicobar Islands act 011 of 1948 : The Mimimum Wates Act, 1948
State: Andaman and Nicobar Islands Department: Department of Labour Commissioner Ministry: Ministry of Andaman and Nicobar Administration
Andaman and Nicobar Islands act 067 of 1957 : The Mines and Minerals (Development and Reguation), Act, 1957
State: Andaman and Nicobar Islands Date: 28 Dec 1957 Department: Department of Revenue Ministry: Ministry of Andaman and Nicobar Administration
Andaman and Nicobar Islands act 053 of 1961 : The maternity benefit act, 1961
State: Andaman and Nicobar Islands Date: 12 Dec 1961 Department: Department of Labour Commissioner Ministry: Ministry of Andaman and Nicobar Administration
Andaman and Nicobar Islands act 027 of 1961 : The motor transport workers act, 1961
State: Andaman and Nicobar Islands Date: 20 May 1961 Department: Department of Labour Commissioner Ministry: Ministry of Andaman and Nicobar Administration
Andaman and Nicobar Islands act 059 of 1988 : The motor vehicles act, 1988
State: Andaman and Nicobar Islands Date: 14 Oct 1988 Department: Department of transport Ministry: Ministry of Andaman and Nicobar Administration