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Acts
Andaman and Nicobar Islands
E
Andaman and Nicobar Islands Acts Starting With E
Andaman and Nicobar Islands act 029 of 1986 : The environment (protection) act, 1986
State:
Andaman and Nicobar Islands
Date:
23 May 1986
Department:
Department of science and technology
Ministry:
Ministry of Andaman and Nicobar Administration
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