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Acts
Andaman and Nicobar Islands
B
Andaman and Nicobar Islands Acts Starting With B
Andaman and Nicobar Islands act 027 of 1996 : The BUILDING AND OTHER CONSTRUCTION WORKERS (REGULATION OF EMPLOYMENT AND CONDITIONS OF SERVICE) ACT, 1996
State:
Andaman and Nicobar Islands
Date:
19 Aug 1996
Department:
Department of Labour Commissioner
Ministry:
Ministry of Andaman and Nicobar Administration
Andaman and Nicobar Islands act 046 of 2023 : The Bharatiya Nagarik Suraksha Sanhita, 2023
State:
Andaman and Nicobar Islands
Date:
25 Dec 2023
Department:
Department of Home Secretariat
Ministry:
Ministry of Andaman and Nicobar Administration
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