Andaman and Nicobar Islands Acts Starting With A

Andaman and Nicobar Islands act 0240 of 1950 : The Article 240 of constitution
State: Andaman and Nicobar Islands Date: 26 Jan 1950 Department: Andaman Public Works Department Ministry: Ministry of Andaman and Nicobar Administration
Andaman and Nicobar Islands act 001 of 1951 : The Andaman and Nicobar Islands Public Gambling Regulation 1951
State: Andaman and Nicobar Islands Department: Department of Andaman and Nicobar Police Ministry: Ministry of Andaman and Nicobar Administration
Andaman and Nicobar Islands act 001 of 1951 : The Andaman and Nicobar Islands Entertainment Tax Regulation 1951
State: Andaman and Nicobar Islands Department: Department of Andaman and Nicobar Police Ministry: Ministry of Andaman and Nicobar Administration
Andaman and Nicobar Islands act 1 of 1955 : The Andaman and Nicobar Islands Opium Smoking Prohibition Regulation 1955
State: Andaman and Nicobar Islands Department: Department of Andaman and Nicobar Police Ministry: Ministry of Andaman and Nicobar Administration
Andaman and Nicobar Islands act 005 of 1955 : The andaman and nicobar islands live-stock improvement regulation 1955
State: Andaman and Nicobar Islands Date: 30 Jan 1956 Department: Department of Animal Husbandry and Veterinary Services Ministry: Ministry of Andaman and Nicobar Administration
Andaman and Nicobar Islands act 001 of 1955 : The Andaman and Nicobar Islands Juvenile Smoking Regulation 1955
State: Andaman and Nicobar Islands Department: Department of Andaman and Nicobar Police Ministry: Ministry of Andaman and Nicobar Administration
Andaman and Nicobar Islands act 002 of 1956 : The Andaman and Nicobar Islands Money Lenders Regulation 1956
State: Andaman and Nicobar Islands Department: Department of Andaman and Nicobar Police Ministry: Ministry of Andaman and Nicobar Administration
Andaman and Nicobar Islands act 003 of 1956 : The Andaman and Nicobar Islands Protection of Aboriginal Tribal Regulation, 1956
State: Andaman and Nicobar Islands Date: 18 Jun 1956 Department: Department of Tribal Welfare Ministry: Ministry of Andaman and Nicobar Administration
Andaman and Nicobar Islands act 002 of 1963 : The Andaman and Nicobar Islands Land Improvement Scheme Regulation 1963
State: Andaman and Nicobar Islands Department: Department of revenue Ministry: Ministry of Andaman and Nicobar Administration
Andaman and Nicobar Islands act 5 of 1964 : The Andaman and Nicobar Islands Home Guards Regulation 1964
State: Andaman and Nicobar Islands Department: Department of Andaman and Nicobar Police Ministry: Ministry of Andaman and Nicobar Administration
Andaman and Nicobar Islands act 002 of 1966 : The Andaman and Nicobar Islands Land Revenue and Reforms Regulation 1966
State: Andaman and Nicobar Islands Department: Department of revenue Ministry: Ministry of Andaman and Nicobar Administration
Andaman and Nicobar Islands act 001 of 1966 : The Andaman and Nicobar Islands Regulation of Traffic and Preservation in Order in Public Places Regulation 1966
State: Andaman and Nicobar Islands Department: Department of Andaman and Nicobar Police Ministry: Ministry of Andaman and Nicobar Administration
Andaman and Nicobar Islands act 003 of 1973 : The Andaman and Nicobar Islands Cooperative Socities Regulation 1973
State: Andaman and Nicobar Islands Department: Department of Registrar Cooperative Socities Ministry: Ministry of Andaman and Nicobar Administration
Andaman and Nicobar Islands act 004 of 1979 : The Andaman and Nicobar Islands Administration Regulation 1979
State: Andaman and Nicobar Islands Department: Department of Andaman and Nicobar Administration Ministry: Ministry of Andaman and Nicobar Administration
Andaman and Nicobar Islands act 014 of 1981 : The Air ( Prevention and Control of Pollution) Act, 1981
State: Andaman and Nicobar Islands Department: Department of science and technology Ministry: Ministry of Andaman and Nicobar Administration
Andaman and Nicobar Islands act 001 of 1987 : The Andaman and Nicobar Islands Prevention of Defacement of Property Regulation 1987
State: Andaman and Nicobar Islands Department: Department of Andaman and Nicobar Police Ministry: Ministry of Andaman and Nicobar Administration
Andaman and Nicobar Islands act 001 of 1988 : The Andaman and Nicobar Islands Khadi and Village Industries Board Regulation 1988
State: Andaman and Nicobar Islands Department: Department of industries Ministry: Ministry of Andaman and Nicobar Administration
Andaman and Nicobar Islands act 002 of 1989 : The Andaman and Nicobar Islands Religious Buildings and Places Regulation 1989
State: Andaman and Nicobar Islands Department: Department of revenue Ministry: Ministry of Andaman and Nicobar Administration
Andaman and Nicobar Islands act 005 of 1994 : The Andaman and Nicobar Islands Municipal Regulation 1994
State: Andaman and Nicobar Islands Date: 23 May 1994 Department: Department of Port Blair Municipal Council Ministry: Ministry of Andaman and Nicobar Administration
Andaman and Nicobar Islands act 001 of 1994 : The Andaman and Nicobar Islands Panchayats Regulation 1994
State: Andaman and Nicobar Islands Department: Department of rd, pris and ulbs Ministry: Ministry of Andaman and Nicobar Administration
Andaman and Nicobar Islands act 007 of 1994 : The ANDAMAN NICOBAR ISLANDS TOWN COUNTRY PLANNING REGULATION,1994
State: Andaman and Nicobar Islands Department: Andaman Public Works Department Ministry: Ministry of Andaman and Nicobar Administration
Andaman and Nicobar Islands act 045 of 2001 : The advocates welfare fund act, 2001
State: Andaman and Nicobar Islands Date: 14 Sep 2001 Department: Department of Andaman and Nicobar Administration Ministry: Ministry of Andaman and Nicobar Administration
Andaman and Nicobar Islands act 001 of 2003 : The Andaman and Nicobar Islands Marine Fishing Regulation, 2003
State: Andaman and Nicobar Islands Date: 18 Dec 2003 Department: Department of fisheries Ministry: Ministry of Andaman and Nicobar Administration
Andaman and Nicobar Islands act 003 of 2012 : The ANDAMAN AND NICOBAR ISLANDS EXCISE REGULATI0N, 2012
State: Andaman and Nicobar Islands Department: Department of finance Ministry: Ministry of Andaman and Nicobar Administration