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Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Mr. Neeraj Kishan Kaul, Sr. Advocate with Mr. P.R Sikka, Mr. Amet Sikka, Mr. S. Kachwaha, Advs.
  • Mr. Ameet Naik, Ms. Aparajita Singh, Mr. Harshvardhan Jha, Advs.
Judges
  • Kailash Gambhir, J.
Acts
  • Order 39 Rule 1 & 2 r/w Section 151 of the Code of Civil Procedure
  • provisions of Article 19(1)(a) and Article 21,
  • provisions of the Constitution and the Act.
  • Section 6 of the Cinematographic Act 1952.
  • Section 9 of the Code of Civil Procedure.
  • ARTICLE 21 CONSTITUTION OF INDIA
  • ARTICLE 19 CONSTITUTION OF INDIA
  • Section 5 B of Cinematographic Act, 1952
  • Order 6 Rule 17 CPC,
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Mr. Neeraj Kishan Kaul, Sr. Advocate with Mr. P.R Sikka, Mr. Amet Sikka, Mr. S. Kachwaha, Advs.
  • Mr. Ameet Naik, Ms. Aparajita Singh, Mr. Harshvardhan Jha, Advs.
Judges
  • Kailash Gambhir, J.
Acts
  • Order 39 Rule 1 & 2 r/w Section 151 of the Code of Civil Procedure
  • provisions of Article 19(1)(a) and Article 21,
  • provisions of the Constitution and the Act.
  • Section 6 of the Cinematographic Act 1952.
  • Section 9 of the Code of Civil Procedure.
  • ARTICLE 21 CONSTITUTION OF INDIA
  • ARTICLE 19 CONSTITUTION OF INDIA
  • Section 5 B of Cinematographic Act, 1952
  • Order 6 Rule 17 CPC,
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Bata India Ltd. v. A.M. Turaz
(Oct 15, 2012)