Citation Codes Equivalent Citations citation codes Case Number Privy Council Appeal No. 26 of 1913 Attorney(S) India Office White Bramall A.M. Dunne E. Richards A. Page D.A. Wilson Robert Finlay Judges Ameer Ali Sir John Edge Parmoor Sumner Justice Lords Shaw Acts Section 423 of the Criminal Law amendment Act, of 1883 (a New South Wales Statute). Section 498 of the Indian Penal Code, See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account