Citation Codes Equivalent Citations citation codes Case Number F.A.O (OS) No. 122 of 1997 Advocates C. A. Sundaram Sr. Advocate with Shridhar Chitale Raj Panjwani with Iqbal Shamsi Judges Coram : 2 DEVINDER GUPTA AND SANJAY KISHAN KAUL, JJ. Acts OrderXXXIX Rules 1 and 2 read with S. 151, CPC S. 74 of the Evidence Act See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account