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Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
Acts
  • Sections 120-B, 420, 467, 468 and 471 IPC and Section 204 of IPC,
  • Section 438(2) Cr.P.C.
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
Acts
  • Sections 120-B, 420, 467, 468 and 471 IPC and Section 204 of IPC,
  • Section 438(2) Cr.P.C.
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Smart Summary

    ZILE SINGH v. STATE OF HARYANA AND OTHERS

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    Comments

    ZILE SINGH v. STATE OF HARYANA AND OTHERS
    (Sep 2, 2026)