Citation Codes Equivalent Citations citation codes Case Number CRM-A-383-MA-2018 Attorney(S) Acts SECTION 138 NEGOTIABLE INSTRUMENTS ACT 1881 Section 378(4) Cr.P.C. Section 372 Cr.P.C. Section 2(wa) Cr.P.C. Section 372 of the Cr.P.C. See more information ... Smart Summary Please sign up to generate summary. CHARANJEET SINGH v. RANBIR SINGH