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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Advocates
  • Shri. V B Patil
Judges
  • HON'BLE MR. President MAHANTESH I SHIGLI
Acts
  • u/s 12 of the C.P. Act, 1986
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Advocates
  • Shri. V B Patil
Judges
  • HON'BLE MR. President MAHANTESH I SHIGLI
Acts
  • u/s 12 of the C.P. Act, 1986
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Smart Summary

    Kamalawwa Ganagi v. Dr.Sachin Sugannavar

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    Comments

    Kamalawwa Ganagi v. Dr.Sachin Sugannavar
    (Jun 18, 2026)