Citation Codes Neutral Citations 2026 MHC 1796 Equivalent Citations citation codes Case Number CRL A(MD).698/2023 Disposition dismissed Attorney(S) Judges Hon'ble Mr.Justice N. Anand Venkatesh Acts SECTION 32 EVIDENCE ACT INFORMATION TECHNOLOGY ACT 2000 PROTECTION OF CHILDREN FROM SEXUAL OFFENCES ACT SECTION 145 EVIDENCE ACT Section 27 of the Indian Evidence Act, Section 313 Cr.P.C. Section 207 Cr.P.C., Sections 5 and 6 of the Protection of Children from Sexual Offences Act, 2012, and Section 363 IPC, 4.The Section Officer, Criminal Section(Records), Section 65B(4) of the Indian Evidence Act, rule contained Section 60 of the Indian Evidence Act Section 32(1) of the Indian Evidence Act, See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account