Citation Codes Equivalent Citations citation codes Case Number DC/546/CC/128/2025 Disposition in part Attorney(S) Judges HON'BLE MR. K.V. SURENDRA KUMAR HON'BLE MR. PRABHUDEV PATIL K Acts U/sec. 35 of Consumer Protection Act., 2019 See more information ... Smart Summary Please sign up to generate summary. SYAD SAMADANI S/o. SYAD HYDARSAB v. HDFC ERGO GENERAL INS CO LTD Through its The Branch Manager